High Courts01 Sept 2005Dismissed
Shakun Arora (Mrs.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 1 RLW 55 : (2005) 4 WLC 530
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,382 of 2,241
High Courts01 Sept 2005
Ramu Khatri Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 108 FLR 333 : (2005) 4 RLW 2838 : (2005) 4 WLC 495
Penal Code, 1860 (IPC) — Section 161, 420, 468Prevention of Corruption Act, 1988 — Section 5(1), 5(2)Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts01 Sept 2005Dismissed
Rajasthan Vidyapeeth Kul Vs Rajasthan Non Government Educational Institution Tribunal and Others
Rajasthan High Court · (2005) 4 RLW 3067 : (2005) 4 WLC 698
Constitution of India, 1950 — Article 227Rajasthan Non-Government Educational Institutions Act, 1989 — Section 18, 18(3), 19
High Courts01 Sept 2005Allowed
Sardar Harnam Puri Vs Union of India (UOI)
Rajasthan High Court · AIR 2006 Raj 36
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts31 Aug 2005Dismissed
Inder Raj and Another Vs State
Rajasthan High Court · (2005) 08 RAJ CK 0063
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k)
High Courts31 Aug 2005Allowed
Hasim Ali Khan Vs Kalu
Rajasthan High Court · (2005) 4 RLW 3002 : (2005) 4 WLC 525
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 43 Rule 1, Order 6 Rule 17
High Courts31 Aug 2005Allowed
Mahaveer Vs State of Rajasthan
Rajasthan High Court · (2005) 4 RLW 2987 : (2006) 1 WLC 19
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 307, 341
High Courts31 Aug 2005
Vishram Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 4443 : (2005) 4 RLW 2815 : (2005) 4 WLC 597
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 118, 27Penal Code, 1860 (IPC) — Section 376, 392
High Courts30 Aug 2005Dismissed
Kamla Devi and Others Vs Nand Lal
Rajasthan High Court · (2005) 4 RLW 3033
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 13(3), 13(5), 19A, 19A(3)
High Courts30 Aug 2005Dismissed
Munshi Khan, Deena, Sahabala, Jekam and Khurshid Khan etc. Vs State of Rajasthan and Others
Rajasthan High Court · (2005) CriLJ 4767 : (2006) 1 RLW 167 : (2005) 4 WLC 693
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts30 Aug 2005Dismissed
Praveen Kumar Vs Shyam Dass
Rajasthan High Court · AIR 2006 Raj 27 : (2006) 1 RCR(Civil) 257 : (2005) 4 RLW 3008 : (2005) 4 WLC 568
Rajasthan High Court Ordinance, 1949 — Section 18Succession Act, 1925 — Section 276
High Courts30 Aug 2005Allowed
Satyapal Kaswan Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 3 SLJ 269 : (2004) WLC 42
Constitution of India, 1950 — Article 309Rajasthan Police Subordinate Service Rules, 1989 — Rule 23
High Courts29 Aug 2005
Badri Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 1 RLW 16
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts26 Aug 2005Dismissed
Kailash Chand Kaushik Vs Saraf Synthetics (Raj.) Ltd.
Rajasthan High Court · (2006) 68 SCL 427
Companies (Court) Rules, 1959 — Rule 9
High Courts26 Aug 2005Dismissed
Mustafa Vs Smt. Khursida
Rajasthan High Court · AIR 2006 Raj 31
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Dissolution of Muslim Marriages Act, 1939 — Section 2Family Courts Act, 1984 — Section 19
High Courts26 Aug 2005
H.S. Bapan Vs E.S.I. Corpn.
Rajasthan High Court · (2006) 1 LLJ 531 : (2006) 1 RCR(Criminal) 39 : (2005) 4 RLW 2719
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Employees State Insurance Act, 1948 — Section 2(17)Penal Code, 1860 (IPC) — Section 405, 406, 409
High Courts26 Aug 2005Dismissed
Sanju Legha and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 1 RCR(Civil) 282 : (2005) 4 RLW 2972 : (2006) 1 WLC 10
High Courts25 Aug 2005Dismissed
Oriental Insurance Co. (The) Ltd. Vs Smt. Leelavati and Others
Rajasthan High Court · (2006) 1 ACC 146 : (2006) 1 RCR(Civil) 239 : (2005) 4 RLW 2950 : (2005) 4 WLC 691
High Courts25 Aug 2005
New India Assurance Co. Ltd. Vs Hemant Kaushik and Others
Rajasthan High Court · (2006) 2 ACC 287 : (2006) 1 WLC 237
High Courts25 Aug 2005Dismissed
Yogendra Nandwana Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2006 Raj 73 : (2005) 4 RLW 2869
Constitution of India, 1950 — Article 14, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 327, 452