High Courts21 Sept 2005
Shivan Das @ Shiv Kumar Vs State of Rajasthan
Rajasthan High Court · (2005) 4 RLW 2957 : (2005) 4 WLC 782
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 306
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,380 of 2,241
High Courts21 Sept 2005Dismissed
Ganesh Narain Podar Vs Official Liquidator of Jaipur Spinning and Weaving Mills Ltd. and Others
Rajasthan High Court · (2006) 3 BC 102 : (2006) 133 CompCas 843 : (2008) 3 CompLJ 474 : (2005) 4 RLW 2952 : (2006) 1 WLC 110
Companies Act, 1956 — Section 458A, 543, 543(1), 543(2)Limitation Act, 1908 — Article 137
High Courts21 Sept 2005Allowed
Raj Kumar Vs State of Rajasthan
Rajasthan High Court · (2005) 4 RLW 3096 : (2006) 1 WLC 13
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts21 Sept 2005
Sunit @ Bobi Vs State
Rajasthan High Court · (2006) 1 RLW 226
Penal Code, 1860 (IPC) — Section 377
High Courts21 Sept 2005Allowed
Bhairu Ratan Vs Rajasthan Krishi Vishva Vidhyalaya and Another
Rajasthan High Court · (2006) 2 RLW 1290 : (2006) 1 WLC 600
High Courts20 Sept 2005
Shiv Charan and Another Vs State of Raj. and Others
Rajasthan High Court · (2005) 4 RLW 3092 : (2006) 1 WLC 128
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts20 Sept 2005Allowed
Hanif Vs State of Rajasthan
Rajasthan High Court · (2005) 4 RLW 2975 : (2006) 1 WLC 75
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts19 Sept 2005Allowed
Union of India (UOI) and Another Vs Jaishree and Others
Rajasthan High Court · (2006) ACJ 1291
High Courts19 Sept 2005Dismissed
National Insurance Co. Ltd. Vs Mahavir Prasad Malpani and Others
Rajasthan High Court · (2006) 1 ACC 47 : (2005) 4 RLW 2860 : (2006) 1 WLC 449
Motor Vehicles Act, 1988 — Section 170
High Courts19 Sept 2005Allowed
Khushal Kanwar (Smt.) Vs Smt. Kamla Devi and Another
Rajasthan High Court · AIR 2006 Raj 38 : (2006) 1 CivCC 295 : (2006) 1 RLW 599 : (2005) 4 WLC 606
Rajasthan High Court Ordinance, 1949 — Section 18Succession Act, 1925 — Section 276
High Courts16 Sept 2005Allowed
Gayatri Vs Om Prakash
Rajasthan High Court · (2006) 1 DMC 709 : (2006) 1 WLC 264
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(2)
High Courts16 Sept 2005Dismissed
State of Rajasthan and Others Vs Madho Singh Bhati
Rajasthan High Court · (2006) 2 RLW 1347 : (2006) 2 WLC 14
Limitation Act, 1963 — Section 5Rajasthan Municipalities (Class IV Service) Rules, 1964 — Rule 20Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 238, 297, 309, 36, 38
High Courts16 Sept 2005Dismissed
L.Rs. of Sheshkaran Vs L.Rs. of Kamlesh Ramsnehi
Rajasthan High Court · (2006) 1 CivCC 305
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts15 Sept 2005Dismissed
Assistant Commercial Taxes Officer Vs Gaurav Steels Ltd.
Rajasthan High Court · (2006) 147 STC 36
Constitution of India, 1950 — Article 19(1), 226, 227Rajasthan Sales Tax Act, 1994 — Section 78, 78(10), 78(2), 78(3), 78(4)Rajasthan Sales Tax Rules, 1995 — Rule 53, 53(1)
High Courts15 Sept 2005Dismissed
Ratti Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 4 RLW 3046 : (2006) 1 WLC 73
High Courts15 Sept 2005Dismissed
Uma Kant and Co. Ltd. Vs Niranjan Prasad Mahesh and Others
Rajasthan High Court · AIR 2006 Raj 46 : (2005) 4 WLC 716
High Courts15 Sept 2005Dismissed
Uganti (Smt.) and Another Vs Kajore Mal and Others
Rajasthan High Court · (2005) 2 DMC 861 : (2005) 4 RLW 2877 : (2005) 4 WLC 515
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439(2)Penal Code, 1860 (IPC) — Section 307, 323, 498A
High Courts15 Sept 2005Allowed
Sucha Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 4357
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts15 Sept 2005
Harchanda Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 949
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323
High Courts15 Sept 2005Allowed
Chaina Ram Vs Jai Roop
Rajasthan High Court · AIR 2006 Raj 239
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5