High Courts28 Sept 2005Dismissed

Shyoji Ram Vs State of Rajasthan

Rajasthan High Court · (2005) CriLJ 4763 : (2006) 3 RCR(Criminal) 99 : (2006) 1 RLW 155 : (2005) 4 WLC 580

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(2)
High Courts26 Sept 2005Allowed

Hattu @ Bablu Vs State of Rajasthan and Others

Rajasthan High Court · (2005) CriLJ 4739 : (2006) 1 RCR(Criminal) 554 : (2005) 4 RLW 2980 : (2005) 4 WLC 724

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 22(5)General Clauses Act, 1897 — Section 21, 3(8)
High Courts22 Sept 2005Dismissed

Hambir and Others Vs State of Rajasthan

Rajasthan High Court · (2006) 1 RLW 82 : (2005) 4 WLC 742

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 435
High Courts22 Sept 2005Dismissed

Chatur Singh Vs Mukesh and Others

Rajasthan High Court · (2005) 4 RLW 2878 : (2005) 4 WLC 659

Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)Penal Code, 1860 (IPC) — Section 143, 323, 341, 451
High Courts22 Sept 2005Allowed

Prithvi Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 4 RLW 2865 : (2004) 2 WLC 436

Constitution of India, 1950 — Article 14, 309, 32Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16Rajasthan Land Revenue (Land Records) Rules, 1957 — Rule 14, 15
High Courts21 Sept 2005

State of Rajasthan and Others Vs Laxmi Narain

Rajasthan High Court · (2005) 4 RLW 3055

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 80Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 10, 2Rajasthan Police Subordinate Service Rules, 1974 — Rule 36, 36(1)