COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,372 of 2,241

High Courts05 Dec 2005Allowed

Kailash Vs State of Rajasthan

Rajasthan High Court · (2006) CriLJ 1728 : (2006) 2 RLW 1259

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 52, 55, 57

Read judgment

High Courts05 Dec 2005

Narain and Others Vs State of Rajasthan

Rajasthan High Court · (2006) 2 RCR(Criminal) 99 : (2006) 1 RLW 429

Criminal Procedure Code, 1973 (CrPC) — Section 374, 394Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 379Probation of Offenders Act, 1958 — Section 4

Read judgment

High Courts03 Dec 2005Dismissed

Commissioner of Income Tax-1 Vs Mishrimal Soni

Rajasthan High Court · (2007) 209 CTR 438 : (2007) 289 ITR 77 : (2006) 3 RLW 1751 : (2007) 162 TAXMAN 53 : (2006) 3 WLC 39

Income Tax Act, 1961 — Section 132, 132(1), 132(4), 139(1), 271

Read judgment

High Courts03 Dec 2005Allowed

Shiv Narayan Kachawa Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 3 RCR(Criminal) 69 : (2006) 2 RLW 1204

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(6), 207Penal Code, 1860 (IPC) — Section 137, 279, 304A

Read judgment

High Courts03 Dec 2005

Sudhir Chandra Agarwal Vs L.Rs. of Smt. Chhota Devi

Rajasthan High Court · AIR 2006 Raj 198 : (2006) 2 CivCC 721 : (2006) 2 RCR(Civil) 111 : (2006) 1 RLW 420

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 7 Rule 14(3), 151, 35B, 35B(1)

Read judgment

High Courts03 Dec 2005

National Insurance Company Ltd. Vs Ganga Devi and Others

Rajasthan High Court · (2006) 1 RLW 385 : (2006) WLC 216

Motor Vehicles Act, 1939 — Section 110CCMotor Vehicles Act, 1988 — Section 171

Read judgment

High Courts03 Dec 2005Allowed

Pista (Smt.) Vs Bheru Lal

Rajasthan High Court · (2006) 2 RCR(Civil) 652 : (2006) 2 RLW 914 : (2006) WLC 436

Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 125Divorce Act, 1869 — Section 37

Read judgment

High Courts02 Dec 2005

Chandan Sukhani Vs Commissioner of Income Tax

Rajasthan High Court · (2006) 202 CTR 288

Income Tax Act, 1961 — Section 143, 260A

Read judgment

High Courts01 Dec 2005

Sheela Vs Rajasthan State Road Transport Corporation and Another

Rajasthan High Court · (2006) 2 ACC 390

Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 304A

Read judgment

High Courts01 Dec 2005

Maya Devi Vs Nand Lal and Another

Rajasthan High Court · (2006) 2 ACC 316

Read judgment

High Courts01 Dec 2005Dismissed

State of Raj. and Another Vs Revti Prasad and Another

Rajasthan High Court · (2006) 1 RLW 680 : (2006) 1 WLC 441

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 41 Rule 27, Order 9 Rule 13, Order 9 Rule 6, Order 9 Rule 7Transfer of Property Act, 1882 — Section 106

Read judgment

High Courts01 Dec 2005Allowed