High Courts16 Dec 2005Allowed
Amar Singh Champawat Vs State of Raj. and Others
Rajasthan High Court · (2006) 1 RLW 871 : (2006) 2 WLC 385
Constitution of India, 1950 — Article 14Rajasthan Forest Service Rules, 1962 — Rule 11, 11(2), 11(4), 16, 19
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,370 of 2,241
High Courts16 Dec 2005Dismissed
Saint Meera Brotherhood Society Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 698 : (2006) 1 WLC 677
Constitution of India, 1950 — Article 227Rajasthan Non-Government Educational Institutions Act, 1989 — Section 18
High Courts15 Dec 2005Allowed
Nasru Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 954 : (2006) 1 RLW 471 : (2006) 1 WLC 706
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374, 376Penal Code, 1860 (IPC) — Section 323, 341, 376, 379
High Courts15 Dec 2005Dismissed
Nand Kishore Sharma Vs Judge, Industrial Tribunal and Others
Rajasthan High Court · (2006) 2 LLJ 704 : (2006) 1 RLW 467 : (2006) 1 WLC 637
Industrial Disputes Act, 1947 — Section 33A
High Courts14 Dec 2005Dismissed
Sobhag Kanwar (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 12 RAJ CK 0067
High Courts14 Dec 2005Dismissed
Devi Narayan Mathur Vs Shital Prasad
Rajasthan High Court · (2006) 1 RLW 556 : (2006) 2 WLC 104
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(4)
High Courts14 Dec 2005Allowed
Manju Sharma (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 700 : (2006) 1 WLC 647
Rajasthan Computer State and Subordinate Service Rules, 1992 — Rule 6Rajasthan Work-Charged Employees Service Rules, 1964 — Rule 3(3)
High Courts14 Dec 2005Dismissed
Union of India (UOI) Vs Grasim Industries Ltd.
Rajasthan High Court · (2006) 204 ELT 230 : (2006) 2 WLC 552
Central Excise Rules, 1944 — Rule 57A, 57B, 57G, 57G(1), 57G(11)Central Excises and Salt Act, 1944 — Section 35GIncome Tax Act, 1961 — Section 32
High Courts13 Dec 2005Dismissed
Shiv Raj Pareek and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 12 RAJ CK 0066
High Courts13 Dec 2005Dismissed
Mahmud Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 380
Rajasthan Rent Control Act, 2001 — Section 21, 21(1), 21(2)
High Courts12 Dec 2005Dismissed
R.S.R.T.C. and Others Vs Khub Chand
Rajasthan High Court · (2006) 1 RLW 462 : (2006) 1 WLC 419
Civil Procedure Code, 1908 (CPC) — Section 100Industrial Disputes Act, 1947 — Section 17, 17(1), 2Rajasthan State Road Transport Workers and Workshop Employees Standing Orders, 1965 — Section 35
High Courts12 Dec 2005
Commercial Taxes Officer Vs Krishna Talkies
Rajasthan High Court · (2009) 20 VST 757
Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 13C
High Courts12 Dec 2005Dismissed
Kishan Lal Sharma Vs Nanag Ram Sharma through L.Rs.
Rajasthan High Court · (2006) 1 RLW 382 : (2006) 1 WLC 452
High Courts12 Dec 2005Dismissed
Shravan Kumar Vs Bal Kishanji through LRs.
Rajasthan High Court · (2006) 2 RLW 1202 : (2006) 1 RLW 465 : (2006) 1 WLC 595
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts12 Dec 2005
Sugan Chand Vs Madan Lal through LRs. and Others
Rajasthan High Court · (2006) 1 RLW 557 : (2006) 1 WLC 412
High Courts12 Dec 2005Dismissed
C.T.O. Vs Siddhu Palace
Rajasthan High Court · (2009) 20 VST 184
Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 19A
High Courts09 Dec 2005
Ravindra Pareek Vs Daya Ram and Others
Rajasthan High Court · (2006) 1 ACC 534
High Courts09 Dec 2005Dismissed
Laj Kaur and Another Vs Shanti Devi through LRs.
Rajasthan High Court · AIR 2006 Raj 115 : (2006) 1 RLW 562 : (2006) 1 WLC 609
Civil Procedure Code, 1908 (CPC) — Section 151, 152Limitation Act, 1963 — Section 5
High Courts09 Dec 2005Dismissed
Sharvan Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 2 DMC 534
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 201, 302, 306
High Courts08 Dec 2005
Veero Vs State of Rajasthan
Rajasthan High Court · (2006) 2 DMC 81 : (2006) 1 WLC 630
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 201, 304B, 306, 498A