COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,371 of 2,241

High Courts08 Dec 2005

Nand Construction Company Vs Regional Manager (The), Oriental Insurance Company Limited and Another

Rajasthan High Court · (2006) 1 RLW 481

Constitution of India, 1950 — Article 12, 226Rajasthan High Court Ordinance, 1949 — Section 18

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High Courts08 Dec 2005Allowed

Union of India (UOI) and Others Vs Umesh Kumar Malik

Rajasthan High Court · (2006) 4 RLW 2805

Border Security Force Act, 1968 — Section 11, 62Border Security Force Rules, 1969 — Rule 17, 20, 21, 21(2), 22

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High Courts07 Dec 2005Dismissed

Rang Lal Vs State of Rajasthan

Rajasthan High Court · (2005) 12 RAJ CK 0065

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High Courts07 Dec 2005Dismissed

Lalit Kumar Vs Subhash Chandra

Rajasthan High Court · (2006) 1 RLW 504

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 7

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High Courts07 Dec 2005Dismissed

Hema Ram and Others Vs State of Raj. and Another

Rajasthan High Court · (2006) CriLJ 1463 : (2006) 2 RCR(Criminal) 892 : (2006) 1 RLW 476

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Evidence Act, 1872 — Section 35Juvenile Justice Act, 1986 — Section 2, 35

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High Courts07 Dec 2005

Shefali Devnath @ Anjali (Smt.) and Another Vs Ram Kumar and Others

Rajasthan High Court · (2006) 1 RLW 801

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High Courts07 Dec 2005Allowed

Raj Cement Vs Union of India (UOI) and Others

Rajasthan High Court · (2006) 197 ELT 491 : (2006) 2 RLW 1333 : (2006) 2 WLC 591

Central Excise Rules, 1944 — Rule 57A, 57J, 57QCentral Excises and Salt Act, 1944 — Section 2, 35H

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High Courts07 Dec 2005Dismissed

Resident Engineer, Rajasthan Housing Board Vs Narandra Kumar and Another

Rajasthan High Court · (2006) 3 ARBLR 282 : (2006) 2 RLW 1193

Arbitration Act, 1940 — Section 17, 28Rajasthan Housing Board Act, 1970 — Section 60

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High Courts07 Dec 2005Dismissed

Municipal Board Vs Bhura and Others

Rajasthan High Court · AIR 2006 Raj 114 : (2006) 1 RLW 567 : (2006) 1 WLC 598

Specific Relief Act, 1963 — Section 41

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High Courts06 Dec 2005

Ram Avtar Vs State of Rajasthan

Rajasthan High Court · (2006) 2 ACC 438

Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts06 Dec 2005

Devendra @ Sonu and Another Vs State of Rajasthan

Rajasthan High Court · (2006) 1 RLW 407 : (2006) 1 WLC 726

Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 376

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High Courts06 Dec 2005Dismissed

Kailash Vs State of Rajasthan

Rajasthan High Court · (2006) 1 RLW 794

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 302

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High Courts06 Dec 2005Allowed

Laxman Singh Solanki through LR Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 1 RLW 702

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High Courts06 Dec 2005Allowed

N.S. Sisodia Vs Ashok Kumar Bansal

Rajasthan High Court · (2006) 1 RLW 703 : (2006) 2 WLC 81

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High Courts06 Dec 2005Dismissed

Mahaveer Prasad and Another Vs Satya Narayan and Others

Rajasthan High Court · AIR 2006 Raj 83

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts05 Dec 2005Dismissed

Smt. Durga Devi Vs Shri Narsingh Dass

Rajasthan High Court · (2006) 3 CivCC 110

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts05 Dec 2005Allowed

Mukti Lal Vs Badri Narain

Rajasthan High Court · (2006) 1 RLW 569

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1)

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High Courts05 Dec 2005Dismissed

National Insurance Co. Ltd. Vs Hastimal Lodha and Others

Rajasthan High Court · (2006) 1 RLW 764 : (2006) 1 WLC 666

Motor Vehicles Act, 1939 — Section 95(2)

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High Courts05 Dec 2005Dismissed

Harji Ram and Others Vs Dhronacharya and Others

Rajasthan High Court · AIR 2006 Raj 143 : (2006) 1 WLC 268

Rajasthan Tenancy Act, 1955 — Section 16, 22(1), 5(28)

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High Courts05 Dec 2005Allowed

Prakash Vs State of Rajasthan

Rajasthan High Court · (2006) CriLJ 1373 : (2006) 2 RCR(Criminal) 530 : (2006) 1 RLW 538

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 2, 52, 53Penal Code, 1860 (IPC) — Section 376

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