High Courts19 Nov 2005
Abdul Gani Vs Abdul Gafoor
Rajasthan High Court · AIR 2006 Raj 145 : (2006) 1 CivCC 399 : (2006) 1 RLW 323 : (2006) 1 WLC 186
Transfer of Property Act, 1882 — Section 60
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,374 of 2,241
High Courts19 Nov 2005Allowed
Shankar Lal and Another Vs Nand Lal Meena and Others
Rajasthan High Court · (2006) 1 ACC 589 : (2006) 1 RCR(Civil) 769 : (2006) 1 RLW 341 : (2006) 1 WLC 182
Motor Vehicles Act, 1988 — Section 173
High Courts19 Nov 2005Dismissed
Rajasthan Poly Pack Laminators (P) Ltd. Vs Rajasthan State Financial Corporation and Others
Rajasthan High Court · AIR 2006 Raj 86 : (2006) 3 BC 350 : (2006) 1 RLW 792 : (2006) 1 WLC 719
High Courts18 Nov 2005Allowed
Ajay Pal Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 1 RLW 320 : (2006) 1 WLC 161
Constitution of India, 1950 — Article 14, 21Rajasthan Civil Services (Absoruption of Surplus Personnel) Rules, 1969 — Rule 10
High Courts18 Nov 2005Allowed
Bhanwar Lal Verma Vs Sharad Tholia and Others
Rajasthan High Court · (2006) 1 ACC 652 : (2007) ACJ 52 : (2006) 3 RCR(Civil) 210 : (2006) 2 RLW 1306 : (2006) 2 WLC 225
Rajasthan Motor Vehicles Rules, 1990 — Rule 10.2
High Courts18 Nov 2005Allowed
Jitesh Kumawat Vs Ashok Kumar and Another
Rajasthan High Court · (2006) 3 CivCC 74 : (2006) 4 RCR(Criminal) 522
Criminal Procedure Code, 1973 (CrPC) — Section 397
High Courts18 Nov 2005Allowed
Tilak Raj Vs Baldev Raj and Others
Rajasthan High Court · (2006) 1 ACC 718 : (2007) ACJ 127
High Courts17 Nov 2005Dismissed
Commercial Taxes Officer Vs Chiranjilal Laxminarayan
Rajasthan High Court · (2006) 148 STC 570
High Courts17 Nov 2005
A.C.T.O. Vs Suncity Trade Agency
Rajasthan High Court · (2006) 147 STC 405
Rajasthan Sales Tax Act, 1994 — Section 13A, 13A(2), 15, 2(18), 40
High Courts17 Nov 2005
In Re: Damanganga Processors Ltd.
Rajasthan High Court · (2006) 67 SCL 264 : (2006) 4 WLC 630
Companies Act, 1956 — Section 391(1), 393
High Courts17 Nov 2005Dismissed
Rajasthan State Electricity Board Vs Shri Choth Mal Kumawat
Rajasthan High Court · (2006) 1 RLW 251
Rajasthan State Electricity Borard Ministerial Staff Regulations, 1962 — Rule 21
High Courts17 Nov 2005
Pappu @ Ramphal Vs State of Rajasthan
Rajasthan High Court · (2006) 1 RLW 120 : (2006) WLC 137
High Courts17 Nov 2005
Viswanath Sharma (Shri) Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 350
Constitution of India, 1950 — Article 14, 15, 226(3)Rajasthan Grant-in-Aid to Education and Cultural Institutions Rules, 1963 — Rule 3(16)Rajasthan University Act, 1946 — Section 17, 20, 22, 27, 29
High Courts17 Nov 2005
In Re: Sutlej Industries Ltd.
Rajasthan High Court · (2006) 68 SCL 251
Companies Act, 1956 — Section 391(1), 393
High Courts16 Nov 2005Allowed
Ram Niwas Vs State of Rajasthan
Rajasthan High Court · (2005) 11 RAJ CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts16 Nov 2005
State of Rajasthan and Another Vs Gopal and Another
Rajasthan High Court · (2006) 1 RLW 604
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118, 27Oaths Act, 1969 — Section 4, 5
High Courts16 Nov 2005Dismissed
Subhash @ Subhash Chandra @ Yashpal Verma Vs State
Rajasthan High Court · (2006) 1 RLW 266 : (2006) 1 WLC 715
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 302, 323, 337, 341
High Courts16 Nov 2005Dismissed
L.Rs. of Surya Prakash Vs L.Rs. of Smt. Maganawati and Another
Rajasthan High Court · (2006) 2 RLW 894
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
High Courts14 Nov 2005
Jeet Mal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 1208 : (2006) 1 RLW 284
Penal Code, 1860 (IPC) — Section 149, 302, 304, 323, 325
High Courts14 Nov 2005Dismissed
Jagmohan Joshi Vs Wealth Tax Officer
Rajasthan High Court · (2006) 200 CTR 98
Wealth Tax Act, 1957 — Section 16A(2), 7