High Courts14 Nov 2005Dismissed

ACTO Vs Juharmal Badri Lal

Rajasthan High Court · (2006) 2 RLW 957 : (2007) 5 VST 276 : (2006) 2 WLC 350

Income Tax Act, 1961 — Section 186, 260A, 78(2), 78(5), 86
High Courts09 Nov 2005Allowed

Sant Lal Vs State of Rajasthan

Rajasthan High Court · (2006) 2 RLW 890

Criminal Procedure Code, 1973 (CrPC) — Section 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 60, 8
High Courts09 Nov 2005Dismissed

Hakumat Rai Vs The Oriental Insurance Co. Ltd. and Another

Rajasthan High Court · (2005) 4 RLW 3013 : (2006) WLC 158

General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 3(1), 4(5)Penal Code, 1860 (IPC) — Section 120B, 409, 465, 467, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)