High Courts09 Nov 2022Allowed
Vishrut Jain Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0031
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 135 of 2,241
High Courts09 Nov 2022Disposed Of
Anjali Singh Vs Bhupendra Singh Chundawat And Others
Rajasthan High Court · (2022) 11 RAJ CK 0030
Contempt Of Courts Act, 1971 — Section 12Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Nov 2022Disposed Of
Bhupendra Kumar Sanadhya Vs Bhupendra Singh Chundawat And Others
Rajasthan High Court · (2022) 11 RAJ CK 0029
Contempt Of Courts Act, 1971 — Section 12
High Courts07 Nov 2022Allowed
Chena Ram Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts07 Nov 2022Allowed
Aslam @ Babu Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0027
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 366, 376(2)(N), 384
High Courts07 Nov 2022Allowed
Hemant Sindhi @ Hemu Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 332, 353Arms Act, 1959 — Section 3, 25, 27
High Courts07 Nov 2022Allowed
Gopal And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 380, 411, 457
High Courts07 Nov 2022Dismissed
Nirvel Singh @ Raja Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0024
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 28, 29, 30Indian Penal Code, 1860 — Section 188
High Courts07 Nov 2022Allowed
Laduram Aka Danaram Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0023
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 323, 341, 504Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Nov 2022Allowed
Nahar Singh And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0022
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 14AIndian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 326, 341, 365Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Nov 2022Dismissed
Goga Bai @ Goga Devi Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0021
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(2)(va), 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 120B, 323, 342, 384, 388, 389Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Nov 2022Allowed
Surendra Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0020
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3[1][w](i), 3[2][v], 14A(2)Indian Penal Code, 1860 — Section 344, 366, 384, 376(2)(n), 506Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Nov 2022Allowed
Shweta Senwai And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0019
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts04 Nov 2022Allowed
Uma Dev Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0018
High Courts04 Nov 2022Allowed
Heera Lal Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0017
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S)(W)(ii), 3(2)(Va), 14AIndian Penal Code, 1860 — Section 34, 323, 354B, 420, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Nov 2022Allowed
Mahaveer Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0016
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(ii), 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 372(2)(n), 406, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Nov 2022Allowed
Hanuman @ Laden And Others Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0015
Indian Penal Code, 1860 — Section 120B, 336, 505Arms Act, 1959 — Section 5, 7, 27Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Nov 2022Allowed
Pappu Lal Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0014
Indian Penal Code, 1860 — Section 343, 366, 376(2)(n)
High Courts03 Nov 2022Allowed
Rohitash Vs State Of Rajasthan
Rajasthan High Court · (2022) 11 RAJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts03 Nov 2022Allowed
Raghunath And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2022) 11 RAJ CK 0012
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(VA), 14AIndian Penal Code, 1860 — Section 323, 341Code Of Criminal Procedure, 1973 — Section 438