COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 136 of 2,241

High Courts03 Nov 2022Disposed Of

Vinod Dewasi Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 11 RAJ CK 0011

Code Of Criminal Procedure, 1973 — Section 273, 313, 317, 374, 386(b), 391Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 4(2), 29, 30Indian Penal Code, 1860 — Section 304, 342, 363, 366, 366A, 367, 368, 368(c), 376, 376(3)

High Courts02 Nov 2022Allowed

Manish And Others Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0009

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 394

High Courts02 Nov 2022Allowed

Bhuvesh @ Bhawani Panwar Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0008

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 308, 323, 341, 354, 504

High Courts02 Nov 2022Allowed

Raju Ram @ Raju Nai Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0007

Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 439

High Courts02 Nov 2022Allowed

Sandeep Kumar Hudda And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 11 RAJ CK 0006

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 14A(2)Indian Penal Code, 1860 — Section 143, 332, 341, 353Code Of Criminal Procedure, 1973 — Section 439

High Courts01 Nov 2022Allowed

Aailal Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0005

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29

High Courts01 Nov 2022Allowed

Kamlesh Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0004

Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 506Code Of Criminal Procedure, 1973 — Section 439Protection Of Children From Sexual Offences Act, 2012 — Section 5L, 6

High Courts01 Nov 2022Allowed

Ishwar Singh Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0003

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 14, 19, 54, 54A, 54d

High Courts01 Nov 2022Allowed

Kavinder Singh Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0002

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 439

High Courts01 Nov 2022Dismissed

Gurpreet Singh Vs State Of Rajasthan

Rajasthan High Court · (2022) 11 RAJ CK 0001

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29

High Courts21 Oct 2022Allowed

Najir Vs State Of Rajasthan

Rajasthan High Court · (2022) 10 RAJ CK 0038

Code Of Criminal Procedure, 1973 — Section 389

High Courts19 Oct 2022Allowed

Kuldeep Singh Vs State Of Rajasthan

Rajasthan High Court · (2022) 10 RAJ CK 0036

Indian Penal Code, 1860 — Section 307, 323, 365, 342, 343, 392Arms Act, 1959 — Section 3, 27Code Of Criminal Procedure, 1973 — Section 439

High Courts19 Oct 2022Allowed

Satpal Singh Vs State Of Rajasthan

Rajasthan High Court · (2022) 10 RAJ CK 0035

Indian Penal Code, 1860 — Section 354, 384Information Technology Act, 2000 — Section 67Code Of Criminal Procedure, 1973 — Section 439

High Courts19 Oct 2022Allowed

Mafat Lal Vs State Of Rajasthan And Others

Rajasthan High Court · (2022) 10 RAJ CK 0034

Indian Penal Code, 1860 — Section 143, 323, 341, 354Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 439

High Courts19 Oct 2022Allowed

Abhishek Vs State Of Rajasthan

Rajasthan High Court · (2022) 10 RAJ CK 0032

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471

High Courts18 Oct 2022Allowed

Vishal @ Jauni And Others Vs State

Rajasthan High Court · (2022) 10 RAJ CK 0031

Indian Penal Code, 1860 — Section 34, 323, 327, 341, 436Code Of Criminal Procedure, 1973 — Section 439

High Courts18 Oct 2022Allowed

Rakesh Vs State Of Rajasthan

Rajasthan High Court · (2022) 10 RAJ CK 0030

Indian Penal Code, 1860 — Section 384Code Of Criminal Procedure, 1973 — Section 438

High Courts17 Oct 2022Allowed

Deva @ Devendra Chipa Vs State Of Rajasthan

Rajasthan High Court · (2022) 10 RAJ CK 0029

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 454

High Courts17 Oct 2022Allowed

Prabhu Lal Vs State Of Rajasthan

Rajasthan High Court · (2022) 10 RAJ CK 0028

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 143, 201, 323, 342, 365

High Courts17 Oct 2022Allowed

Ishwar Vs State Of Rajasthan

Rajasthan High Court · (2022) 10 RAJ CK 0027

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 341