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Rajasthan High Court judgments

44,813 judgments · page 1,337 of 2,241

High Courts22 Sept 2006Dismissed

Natthi Singh Vs State of Rajasthan and Another

Rajasthan High Court · (2007) CriLJ 254 : (2007) 5 RCR(Criminal) 680 : (2007) 1 RLW 187

Criminal Procedure Code, 1973 (CrPC) — Section 190, 202, 206, 207, 208Penal Code, 1860 (IPC) — Section 147, 307, 323, 341
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High Courts20 Sept 2006Dismissed

Govind Dal Mill Vs Chunni Lal

Rajasthan High Court · (2007) 2 ACC 921 : (2008) ACJ 805 : (2007) 112 FLR 1199 : (2007) 1 RLW 52

Contract Act, 1872 — Section 23, 24Employees Compensation Act, 1923 — Section 10, 17, 8
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High Courts20 Sept 2006

Adeshwar and Company Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 09 RAJ CK 0035

Rajasthan Municipal Board (Land Conversion) Rules 2000 — Rule 2Rajasthan Municipalities Act, 1959 — Section 173(A)(3), 173A, 73Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 20(1)(A)
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