High Courts16 Oct 2006Allowed
Rajendra Singh Mehta (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1629
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,335 of 2,241
High Courts13 Oct 2006Dismissed
Amod Kumar Saxena Vs The State of Rajasthan and Another
Rajasthan High Court · (2007) 3 RLW 1747
High Courts13 Oct 2006Allowed
ACTO Vs Ganesh Mishthan Bhandar
Rajasthan High Court · (2007) 2 RLW 1490
Rajasthan Sales Tax Act, 1994 — Section 5
High Courts13 Oct 2006Dismissed
Baija @ Baijnath Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1129
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts12 Oct 2006Allowed
Dilip Kothari Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 5 RCR(Criminal) 708 : (2007) 1 RLW 752
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 415, 420, 463, 467
High Courts12 Oct 2006Allowed
Commercial Taxes Officer, Works and Leasing Tax Vs J.K. Brs.
Rajasthan High Court · (2007) 2 RLW 944
Rajasthan Sales Tax Act, 1954 — Section 16(1)
High Courts11 Oct 2006Allowed
Bhuri Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 997
Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Section 5
High Courts11 Oct 2006Allowed
Miththu Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 995
Rajasthan Land Revenue Act, 1956 — Section 82, 9
High Courts11 Oct 2006Allowed
Gurcharan Singh (Dr.) Vs Nagar Parishad and Others
Rajasthan High Court · (2007) 1 RLW 528
Rajasthan Municipalities Act, 1959 — Section 80
High Courts11 Oct 2006Allowed
Rana Ram Vs The State of Rajasthan
Rajasthan High Court · (2006) 10 RAJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts11 Oct 2006
Onkarmal and Others Vs Rameshwar
Rajasthan High Court · (2007) 1 RLW 142
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Oct 2006Dismissed
Rajmata Krishna Kumari Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 570
Constitution of India, 1950 — Article 143, 226, 362, 363
High Courts10 Oct 2006
Ramswaroop Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 175
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 195, 364, 376
High Courts10 Oct 2006Dismissed
Radhey Shyam (since deceased) through his legal representatives Vs Kayastha Hitkarini Sabha and Another
Rajasthan High Court · (2007) 1 RLW 166
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts10 Oct 2006Dismissed
Moldin Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 226
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Official Secrets Act, 1923 — Section 3, 9Penal Code, 1860 (IPC) — Section 120B
High Courts10 Oct 2006Allowed
Brij Lal Bundel Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 1 RLW 484
Criminal Procedure Code, 1973 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 228
High Courts10 Oct 2006Allowed
Ketayun Stedman Vs Rajasthan State Electricity Board
Rajasthan High Court · (2006) 10 RAJ CK 0005
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Oct 2006Allowed
Subhash Chand Sharma Vs Dileep
Rajasthan High Court · (2007) 3 RCR(Civil) 12 : (2007) 1 RCR(Rent) 567 : (2007) 1 RLW 555
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19
High Courts09 Oct 2006Dismissed
Commissioner of Income Tax Vs Ram Kishan Leela
Rajasthan High Court · (2007) 207 CTR 463 : (2007) 295 ITR 525
Income Tax Act, 1961 — Section 143, 147, 148
High Courts09 Oct 2006Dismissed
Ajay Type Writers Vs Dhanpat Raj
Rajasthan High Court · (2007) 2 RLW 1483
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h)