High Courts09 Oct 2006Dismissed

Hasina Bano Vs Alam Noor

Rajasthan High Court · AIR 2007 Raj 49 : (2007) 1 RLW 566

Contract Act, 1872 — Section 14Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts05 Oct 2006Allowed

Mastan Singh Pannu Vs Harjinder Singh

Rajasthan High Court · (2007) 1 RLW 239

Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 482Evidence Act, 1872 — Section 38, 45, 73Negotiable Instruments Act, 1881 (NI) — Section 138, 139