High Courts14 Sept 2006Dismissed
Gordhan Lal Vs Rajasthan State Industrial Development and Investment Corporation Ltd.
Rajasthan High Court · (2007) 1 RLW 179
Land Acquisition Act, 1894 — Section 23
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,338 of 2,241
High Courts14 Sept 2006Dismissed
New India Assurance Co. Ltd. Vs Ram Narayan Jat and Another
Rajasthan High Court · (2007) ACJ 2793
Employees Compensation Act, 1923 — Section 17
High Courts14 Sept 2006
Om Prakash Taneja Vs Saraogi Mansion Estate Pvt. Ltd.
Rajasthan High Court · (2007) 1 RLW 78
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6, 7
High Courts14 Sept 2006
Reshma Khatwani (Smt.) Vs Saraogi Mansion Estate Pvt. Ltd.
Rajasthan High Court · (2007) 1 RLW 116
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6, 7
High Courts13 Sept 2006Dismissed
Saraswati (Smt.) Vs Shri Gopal
Rajasthan High Court · AIR 2007 Raj 33 : (2006) 4 RLW 3426
Hindu Marriage Act, 1955 — Section 12, 13, 25, 5
High Courts12 Sept 2006
State of Rajasthan and Others Vs Mubeen and Others
Rajasthan High Court · (2007) 2 RLW 1585
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 378, 390, 427, 482Penal Code, 1860 (IPC) — Section 302, 396
High Courts12 Sept 2006Dismissed
Rafiq Ahmed and Others Vs Ramjani and Another
Rajasthan High Court · (2006) 4 RLW 3239
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 22 Rule 9, Order 41 Rule 27, Order 41 Rule 27(1), 96
High Courts12 Sept 2006
Samam and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 09 RAJ CK 0014
Penal Code, 1860 (IPC) — Section 392
High Courts11 Sept 2006Allowed
Rekha Kumari Rawat and Others Vs State and Another
Rajasthan High Court · (2007) 1 RLW 1
Rajasthan Educational Service Rules, 1970 — Rule 2(g)
High Courts11 Sept 2006Dismissed
Kashmir Trading Co. Vs Deputy Commissioner of Income Tax
Rajasthan High Court · (2006) 206 CTR 468 : (2007) 291 ITR 228
Income Tax Act, 1961 — Section 260A, 36
High Courts11 Sept 2006Dismissed
Mahaveer Prasad Saroj Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2006) 4 RLW 3307
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100, 35, 9Industrial Disputes Act, 1947 — Section 10, 2
High Courts11 Sept 2006Dismissed
Cosmopolitan Education Society Vs Commissioner of Income Tax
Rajasthan High Court · (2007) 212 CTR 368 : (2008) 299 ITR 47 : (2007) 2 RLW 1591
Income Tax Act, 1961 — Section 10, 260A
High Courts08 Sept 2006
Guru Dayal Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 93
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts08 Sept 2006
Lalit Chouhan Vs Shakeel Mohd. and Others
Rajasthan High Court · (2006) 4 ACC 732
High Courts08 Sept 2006Allowed
Kumari Lalee and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 09 RAJ CK 0052
High Courts08 Sept 2006Dismissed
Manna Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 905
Constitution of India, 1950 — Article 14
High Courts08 Sept 2006Allowed
Kajju Lal Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 4386 : (2007) 1 RLW 152
Criminal Procedure Code, 1973 (CrPC) — Section 174, 237Penal Code, 1860 (IPC) — Section 201, 210, 302, 304, 34
High Courts08 Sept 2006Dismissed
Official Liquidator of Shield Shoe Company P. Ltd. (In Liquidation) Vs Fateh Chand Pahwa and Others
Rajasthan High Court · (2007) 135 CompCas 467 : (2007) 2 RLW 1505 : (2007) 75 SCL 41
COMPANIES ACT, 1956 — Section 454, 542, 543
High Courts08 Sept 2006
Ishwar Dass Moolrajani Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 4 RLW 3268
Constitution of India, 1950 — Article 21, 22, 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 167(5)Customs Act, 1962 — Section 104, 111, 114, 122, 135
High Courts08 Sept 2006
Kailash Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 4708 : (2007) 5 RCR(Criminal) 451 : (2006) 1 WLC 639
Penal Code, 1860 (IPC) — Section 323, 342, 354, 376, 511