High Courts12 Dec 2008Dismissed
Union of India (UOI) and Another Vs Rent Tribunal and Another
Rajasthan High Court · (2009) 3 RLW 1947
Arbitration and Conciliation Act, 1996 — Section 8
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,233 of 2,241
High Courts11 Dec 2008
Heera Mani Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 3 RLW 2163 : (2009) 3 SLJ 144
Constitution of India, 1950 — Article 226
High Courts11 Dec 2008
Ummed Singh Vs Chairman and Technical Assistant (District Level Inquiry Committee) and Others
Rajasthan High Court · (2009) 3 RLW 2148 : (2009) 7 SLR 71
Rajasthan Co-operative Societies Act, 2001 — Section 57(1)
High Courts11 Dec 2008Allowed
Mahesh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 12 Vat Reporter 35
High Courts10 Dec 2008
Mohan Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 12 RAJ CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Dec 2008
Manbhar Devi and Another Vs Ram Narayan and Others
Rajasthan High Court · (2009) 3 RLW 2141
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts08 Dec 2008Allowed
Neeta Tomer (Smt.) Vs Narendra Tomer
Rajasthan High Court · (2010) 5 RCR(Civil) 546 : (2009) 2 RLW 1189
Protection of Women From Domestic Violence Act, 2005 — Section 12, 18
High Courts08 Dec 2008Dismissed
Union of India (UOI) Vs Amit Kumar Maheshwari
Rajasthan High Court · (2009) 221 CTR 546 : (2009) 13 STR 119 : (2009) 22 VST 397
Arbitration Act, 1940 — Section 37Central Excises and Salt Act, 1944 — Section 37, 37BFinance Act, 1994 — Section 60, 69
High Courts08 Dec 2008Dismissed
Veer Singh Chouhan Vs Smt. Sharmila and Another
Rajasthan High Court · (2009) 2 RLW 1161
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Dec 2008Dismissed
United India Insurance Company Limited Vs Smt. Kadi and Others
Rajasthan High Court · (2010) 5 RCR(Civil) 171 : (2009) 2 RLW 1801
Motor Vehicles Act, 1988 — Section 149(2)
High Courts07 Dec 2008Dismissed
Shaitan and Others Vs Ajmer Vidyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2008) ACJ 310
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts05 Dec 2008
Ram Niwas Vs Smt. Kamal
Rajasthan High Court · (2009) 5 RCR(Criminal) 569 : (2009) 3 RLW 2193
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Dec 2008
Ram Kishan @ Bhuriya Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2161
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 4
High Courts03 Dec 2008Allowed
Murli Devi (Smt.) and Others Vs Sukhveer Singh and Others
Rajasthan High Court · (2009) 2 RLW 1757
Motor Vehicles Act, 1988 — Section 173
High Courts03 Dec 2008Allowed
Kamru and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 3 RCR(Criminal) 991 : (2009) 2 RLW 1742
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 323
High Courts03 Dec 2008
Deewan Singh Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1808
Rajasthan Preservation of Certain Animals Act, 1950 — Section 2, 5
High Courts03 Dec 2008
Mahesh Kumar Agarwal Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RCR(Criminal) 9 : (2009) 2 RLW 1556
Criminal Procedure Code, 1973 (CrPC) — Section 433(d)Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts03 Dec 2008Dismissed
Loon Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 3567
Constitution of India, 1950 — Article 14, 16
High Courts03 Dec 2008Dismissed
Het Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 12 RAJ CK 0008
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts02 Dec 2008
Anandi Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 2954 : (2008) 4 RLW 2954(1)
Evidence Act, 1872 — Section 107