High Courts02 Dec 2008
Rajneesh Rastogi Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2170
Penal Code, 1860 (IPC) — Section 304B, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,234 of 2,241
High Courts01 Dec 2008Allowed
Niyamat Khan Vs State of Rajasthan
Rajasthan High Court · (2008) 12 RAJ CK 0003
Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts28 Nov 2008Dismissed
Nayat Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1810
Penal Code, 1860 (IPC) — Section 148Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 19
High Courts28 Nov 2008Dismissed
Madan Lal (since deceased) and Others Vs Prabhu Dayal and Others
Rajasthan High Court · AIR 2009 Raj 57 : (2009) 2 CivCC 789 : (2009) 2 RLW 1760
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts28 Nov 2008Dismissed
State of Rajasthan Vs Rambabu
Rajasthan High Court · (2009) 2 RLW 1645
Penal Code, 1860 (IPC) — Section 377
High Courts27 Nov 2008
Shasha Sippy Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 2 CivCC 503 : (2009) 3 RLW 2181 : (2009) 2 RLW 2181
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Nov 2008
Vinod Kumar Singh Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2189 : (2009) 2 RLW 2189
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts26 Nov 2008Dismissed
Union of India (UOI) Vs A.K. Spintex Ltd. and Another
Rajasthan High Court · (2008) 12 Vat Reporter 67
High Courts26 Nov 2008Dismissed
Gokul Chand and Others Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 1063
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9)Penal Code, 1860 (IPC) — Section 420
High Courts26 Nov 2008Allowed
M/s. Modern Woolens Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 CivCC 5
Rajasthan Land Revenue (Conversion of Agricultural into Non Agricultural Land) Rules, 1961 — Rule 7
High Courts25 Nov 2008Allowed
Perfect Thread Mills Vs None
Rajasthan High Court · (2009) 3 RLW 2234
Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 9
High Courts24 Nov 2008Allowed
Subhkaran Singh Vs Kishan Singh and Others
Rajasthan High Court · (2009) CriLJ 2298 : (2009) 3 RLW 2117
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 120B, 420, 468
High Courts21 Nov 2008Dismissed
Bajrang Lal and Others Vs Dal Chand and Others
Rajasthan High Court · AIR 2009 Raj 36
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4A(1)
High Courts21 Nov 2008
Shri Sardarmal Sancheti Charitable Trust Vs Union of India (UOI) and Another
Rajasthan High Court · (2009) 222 CTR 617
Income Tax Act, 1961 — Section 80G
High Courts21 Nov 2008
Lala Ram Vs State of Rajasthan
Rajasthan High Court · (2008) 11 RAJ CK 0037
Penal Code, 1860 (IPC) — Section 201, 302, 380
High Courts21 Nov 2008Dismissed
Union of India (UOI) Vs Inani Carriers
Rajasthan High Court · (2009) 222 CTR 264 : (2009) 1 RLW 772 : (2009) 13 STR 230 : (2009) 22 VST 44
Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 136Finance Act, 1994 — Section 76, 84
High Courts21 Nov 2008Dismissed
Commissioner of Income Tax Vs Rabindranath Lal
Rajasthan High Court · (2009) 223 CTR 410
Income Tax Act, 1961 — Section 10(10C), 89(1)
High Courts21 Nov 2008Allowed
Arjun @ Gogi Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1009
Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 2008Dismissed
State of Rajasthan Vs Pillu @ Prahlad
Rajasthan High Court · (2008) 11 RAJ CK 0015
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts21 Nov 2008
Ex. Pnr. Raghubir Mali Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 1 RLW 710 : (2010) 4 SLR 362