High Courts21 Nov 2008Dismissed
Commissioner of Income Tax Vs P.I. Industries Ltd.
Rajasthan High Court · (2009) 221 CTR 259
Finance Act, 2001 — Section 10Income Tax Act, 1961 — Section 10, 30, 31, 32, 33
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,235 of 2,241
High Courts21 Nov 2008Dismissed
Commissioner of Income Tax Vs Udaipur Distillery Company Ltd.
Rajasthan High Court · (2009) 221 CTR 566 : (2009) 316 ITR 426 : (2009) 180 TAXMAN 76
Income Tax Act, 1961 — Section 40A(2)(a)
High Courts21 Nov 2008Allowed
Kanwar Devi (Smt.) Vs The Regional Provident Fund Commissioner and Others
Rajasthan High Court · (2009) 123 FLR 106 : (2009) 2 RLW 1725
High Courts20 Nov 2008Dismissed
Commissioner of Income Tax Vs Secure Meters Ltd.
Rajasthan High Court · (2009) 221 CTR 405
Income Tax Act, 1961 — Section 10, 37, 80HHC
High Courts20 Nov 2008Allowed
Naval and Another Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 2009 Raj 63 : (2009) 1 RLW 865
Constitution of India, 1950 — Article 226
High Courts20 Nov 2008
Sikander Khan and Another Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 1596
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2K(2)Penal Code, 1860 (IPC) — Section 302, 307, 324
High Courts20 Nov 2008Allowed
Smt. Mehraj Bibi Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 11 RAJ CK 0010
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
High Courts19 Nov 2008Allowed
Narendra Kumar Vs State and Others
Rajasthan High Court · (2009) 2 RLW 967 : (2009) 1 WLN 192
Rajasthan Educational Subordinate Service Rules, 1971 — Rule 27
High Courts19 Nov 2008Dismissed
Hanuman Singh Chauhan Vs Chairman Central Social Welfare Board and Another
Rajasthan High Court · (2009) 2 RLW 1739 : (2009) 7 SLR 183
High Courts19 Nov 2008Dismissed
Abida Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 11 RAJ CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts17 Nov 2008Dismissed
Commercial Taxes Officer Vs Solicit Cosmetics and Fragrance Cosmetics Pvt. Ltd.
Rajasthan High Court · (2009) 24 VST 321
Central Excises and Salt Act, 1944 — Section 4
High Courts17 Nov 2008Dismissed
Deepak Kumar Pandey Vs Jaswant Singh and Others
Rajasthan High Court · (2009) 2 RLW 1088
High Courts14 Nov 2008Dismissed
State of Rajasthan Vs Nasir
Rajasthan High Court · (2009) 3 RCR(Criminal) 515 : (2009) 2 RLW 1747
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 8
High Courts14 Nov 2008Dismissed
State of Rajasthan Vs Ramswaroop
Rajasthan High Court · (2009) 2 RLW 1805
Penal Code, 1860 (IPC) — Section 323, 376
High Courts14 Nov 2008Dismissed
JCT Ltd. Vs Commercial Taxes Officer
Rajasthan High Court · (2009) 11 Vat Reporter 81
High Courts12 Nov 2008Allowed
Bhag Chand Vs J.L.C. and another
Rajasthan High Court · (2009) 120 FLR 200
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts12 Nov 2008Allowed
Som Pratap Gupta (Dr.) Vs Mahesh Dutt and Another
Rajasthan High Court · (2009) 2 RLW 1116
Motor Vehicles Act, 1988 — Section 173
High Courts12 Nov 2008
Ajai Singh Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 1075
Penal Code, 1860 (IPC) — Section 366, 376, 376(2)(c)
High Courts12 Nov 2008Dismissed
Kishore Bhagtani Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 1172
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts12 Nov 2008Dismissed
Bhagwan Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 2 RLW 1564 : (2009) 5 SLR 528 : (2009) 1 WLN 83
Rajasthan Civil Services Rules, 1951 — Rule 23