High Courts06 Jan 2009Allowed
Sanwar Chand Chandel Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 01 RAJ CK 0048
Prevention of Corruption Act, 1988 — Section 13, 7
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,231 of 2,241
High Courts06 Jan 2009Allowed
Sambhu Dayal Modi Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 01 RAJ CK 0020
Constitution of India, 1950 — Article 226, 227
High Courts06 Jan 2009Allowed
Raghuveer Singh Binjarniya Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 01 RAJ CK 0013
High Courts05 Jan 2009Allowed
Moti Lal Vs Municipal Council, Pali and Others
Rajasthan High Court · (2009) 01 RAJ CK 0137
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts05 Jan 2009Allowed
Sohanveer Singh Vs Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2010) 1 RLW 178
Rajasthan Civil Services (Revised Pay Scale) Rules, 1998 — Rule 4
High Courts05 Jan 2009Allowed
Prem Puri Goswami (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 1 RLW 134
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 25(2)
High Courts05 Jan 2009Allowed
Hanuman Singh Tanwar Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 01 RAJ CK 0107
High Courts05 Jan 2009Allowed
Bhukhal Mahato Vs The General Manager (N.R.), IBP Co. Ltd. and Others
Rajasthan High Court · (2009) 01 RAJ CK 0097
High Courts05 Jan 2009Dismissed
Mahendra Kr. Yogi Vs State and Another
Rajasthan High Court · (2009) 3 RLW 1892
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts05 Jan 2009Allowed
Rajendra Kumar Jindal Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 2 RLW 1361
Constitution of India, 1950 — Article 14
High Courts05 Jan 2009Allowed
Shri Jain Swetamber Nakoda Paraswnath Teerth Vs Regional Provident Fund Commissioner and Others
Rajasthan High Court · (2009) 120 FLR 1195 : (2009) 3 LLJ 715 : (2009) 2 RLW 1778 : (2009) 3 SLJ 114
Industrial Disputes Act, 1947 — Section 2
High Courts05 Jan 2009
Kishan Raj Vs Choth Mal and Another
Rajasthan High Court · (2009) 2 RLW 1750
Transfer of Property Act, 1882 — Section 106
High Courts05 Jan 2009Allowed
CTO Vs Shri Mirbahadur
Rajasthan High Court · (2009) 1 RLW 837 : (2010) 35 VST 154
Rajasthan Sales Tax Act, 1994 — Section 2(9), 30(5)
High Courts05 Jan 2009Allowed
Hardev Prasad Verma Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 4 RLW 3340
High Courts05 Jan 2009Dismissed
State of Rajasthan Vs Randheer Singh and Another
Rajasthan High Court · (2009) 01 RAJ CK 0010
Constitution of India, 1950 — Article 226, 227
High Courts05 Jan 2009Allowed
Ghanshyam Singh Saini Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 01 RAJ CK 0006
High Courts22 Dec 2008Dismissed
Dr. Rajendra Kumar J.N.V. University Vs Kumbhat V. and Others
Rajasthan High Court · (2008) 12 RAJ CK 0006
High Courts19 Dec 2008Dismissed
Chikku Motors Vs Shri Kashi Ram
Rajasthan High Court · (2008) 12 RAJ CK 0050
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Dec 2008Allowed
D.S. Marbles Pvt. Ltd. Vs Ajaya Marbles and Minerals and Others
Rajasthan High Court · AIR 2009 Raj 62
Arbitration and Conciliation Act, 1996 — Section 11
High Courts19 Dec 2008Allowed
Satish Kumar Khurana Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1532
Rajasthan Police Service Rules, 1954 — Rule 28A(5)