High Courts09 Jan 2009Allowed
Rajendra Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 01 RAJ CK 0053
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,230 of 2,241
High Courts09 Jan 2009Allowed
Vardi Bai (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 01 RAJ CK 0047
Government and Aided Hostels (Conduct) Rules, 1982 — Rule 9
High Courts09 Jan 2009Allowed
Bhubaram Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 01 RAJ CK 0046
High Courts09 Jan 2009Allowed
Shantilal Nyati Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 WLN 10
Constitution of India, 1950 — Article 226
High Courts09 Jan 2009Allowed
Management Marie Stopes and Others Vs Presiding Officer, Labour Court and Another
Rajasthan High Court · (2009) 2 WLN 396
Industrial Disputes Act, 1947 — Section 17B
High Courts09 Jan 2009Allowed
Kamala Damore (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 01 RAJ CK 0002
High Courts07 Jan 2009
Kartar Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2009) 01 RAJ CK 0131
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts07 Jan 2009
Afjal Khan Vs State
Rajasthan High Court · (2010) 1 RLW 615 : (2009) 1 RLW 615
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12Penal Code, 1860 (IPC) — Section 302
High Courts07 Jan 2009Dismissed
Harpal Singh Vs Amarjeet Singh and Others
Rajasthan High Court · (2011) 7 RCR(Civil) 2213 : (2010) 2 RLW 1344 : (2010) 1 WLN 599
Rajasthan Panchayati Raj Act, 1994 — Section 97A
High Courts07 Jan 2009Dismissed
Smt. Hema alias Hemlata and Another Vs Jitendra and Another
Rajasthan High Court · (2010) CriLJ 1744 : (2010) 4 Crimes 514
Protection of Women from Domestic Violence Act, 2005 — Section 12, 20
High Courts07 Jan 2009Allowed
Dinesh Singh Rao Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 01 RAJ CK 0099
Industrial Disputes Act, 1947 — Section 12
High Courts07 Jan 2009Allowed
Natha Singh Vs Balvindra Kaur and Another
Rajasthan High Court · (2009) 2 WLN 588
High Courts07 Jan 2009Allowed
Guman Mal and Others Vs Babu Lal
Rajasthan High Court · (2009) 3 RLW 2502 : (2009) 1 WLN 216
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(3)
High Courts07 Jan 2009Allowed
Badri Vs State of Rajasthan
Rajasthan High Court · (2009) 2 WLN 72
Juvenile Justice Act, 1986 — Section 12Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts07 Jan 2009Dismissed
Sanjay and Another Vs Company Registrar
Rajasthan High Court · (2009) 2 RLW 1709 : (2009) 1 RLW 828 : (2009) 95 SCL 165
COMPANIES ACT, 1956 — Section 159, 162, 166, 264, 266Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts07 Jan 2009Dismissed
Kalim Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 4 RLW 3370
Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 1995 — Section 5, 8
High Courts07 Jan 2009Allowed
Sardar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 01 RAJ CK 0037
Constitution of India, 1950 — Article 20
High Courts07 Jan 2009Dismissed
Jaidev Vs Dev Singh and Another
Rajasthan High Court · (2009) 2 WLN 451
Motor Vehicles Act, 1988 — Section 133
High Courts07 Jan 2009Allowed
LRs. of Mahaveer Prasad Vs Pawan Kumar and Others
Rajasthan High Court · (2009) 2 WLN 580
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
High Courts06 Jan 2009Dismissed
CTO Vs Sankhla Udhyog Ltd.
Rajasthan High Court · (2009) 12 Vat Reporter 11