High Courts12 Jan 2009Allowed
Usman Khan Vs State of Rajasthan
Rajasthan High Court · (2009) 01 RAJ CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 451
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,229 of 2,241
High Courts12 Jan 2009Allowed
Dinesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2009) 2 WLN 378
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts12 Jan 2009
Badam Bai and Another Vs Janrel Singh and Others
Rajasthan High Court · (2009) 2 WLN 433
High Courts12 Jan 2009Dismissed
Commissioner of Income Tax Vs Kewal Krishan and Partners
Rajasthan High Court · (2009) 01 RAJ CK 0086
Income Tax Act, 1961 — Section 68
High Courts12 Jan 2009Allowed
Nathmal Vs Urban Improvement Trust and Others
Rajasthan High Court · AIR 2009 Raj 60 : (2011) 7 RCR(Civil) 1318
High Courts12 Jan 2009Dismissed
Commissioner of Income Tax Vs Shree Rajasthan Syntex Ltd.
Rajasthan High Court · (2009) 221 CTR 410
Income Tax Act, 1961 — Section 37, 40A
High Courts12 Jan 2009Dismissed
Sumer Singh Vs Vidhya Devi and Others
Rajasthan High Court · (2009) 1 RLW 822
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 406, 498A
High Courts12 Jan 2009
Madhu Bala (Smt.) Vs Pritam Kumar Rao
Rajasthan High Court · (2009) 2 RCR(Criminal) 904 : (2009) 1 RLW 827
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts12 Jan 2009Dismissed
Prakash Solanki Vs Tek Singh and Another
Rajasthan High Court · (2010) 1 RLW 19 : (2009) 4 RLW 3034
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts12 Jan 2009
Naju (Smt.) and Others Vs Dhala Ram and Others
Rajasthan High Court · (2009) 2 WLN 453
Motor Vehicles Act, 1988 — Section 171
High Courts12 Jan 2009Dismissed
Sheik Sahazad Ahmed Vs Sajjad Hussain and Another
Rajasthan High Court · (2009) 2 WLN 491
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 11
High Courts12 Jan 2009
Hazari Nath Vs State of Rajasthan
Rajasthan High Court · (2009) 2 WLN 498
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts12 Jan 2009
Mukesh Vs State
Rajasthan High Court · (2009) 01 RAJ CK 0015
Penal Code, 1860 (IPC) — Section 307, 323
High Courts09 Jan 2009Allowed
Bhaga Ram Vs State of Rajasthan
Rajasthan High Court · (2009) 01 RAJ CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts09 Jan 2009Dismissed
Nakoda Granite and Marmo Ltd. Vs Yogendra Singhvi and Another
Rajasthan High Court · (2009) 2 WLN 121
Arbitration and Conciliation Act, 1996 — Section 11
High Courts09 Jan 2009Allowed
Shakti Kumar Rathore Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 3 WLN 137
High Courts09 Jan 2009
R.S.R.T.C. and Another Vs Labour Court and Others
Rajasthan High Court · (2009) 01 RAJ CK 0104
High Courts09 Jan 2009
Pappu Ram and Another Vs Shiv Nath and Others
Rajasthan High Court · (2009) 3 WLN 552
Motor Vehicles Act, 1988 — Section 163A
High Courts09 Jan 2009Dismissed
Commissioner of Income Tax Vs Hans Marble Industries (P) Ltd.
Rajasthan High Court · (2009) 222 CTR 206 : (2009) 180 TAXMAN 417
Income Tax Act, 1961 — Section 260A, 32A