High Courts10 Nov 2010Dismissed
Rajasthan State Hotel Corporation Ltd. and Another Vs Shri Laik Ahmed
Rajasthan High Court · (2010) 11 RAJ CK 0047
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,126 of 2,241
High Courts10 Nov 2010
State and Others Vs Chittar Mal
Rajasthan High Court · (2010) 11 RAJ CK 0045
Limitation Act, 1963 — Section 5
High Courts10 Nov 2010Allowed
Subhash and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0034
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts10 Nov 2010Dismissed
CIT Vs Singhal Natural Stone (P) Ltd.
Rajasthan High Court · (2011) 243 CTR 414
Income Tax Act, 1961 — Section 145(3), 145A
High Courts10 Nov 2010Allowed
Kailash Chand Verma Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 1 RLW 864
High Courts10 Nov 2010Allowed
Aarif Vs State of Rajasthan
Rajasthan High Court · (2010) 11 RAJ CK 0027
Penal Code, 1860 (IPC) — Section 394
High Courts10 Nov 2010
Mahendra Kumar Raiger and Others Vs State of Raj. and Others
Rajasthan High Court · (2010) 11 RAJ CK 0013
High Courts09 Nov 2010
Jai Singh and Others Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0127
High Courts09 Nov 2010
Rajesh Awasthi Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0105
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts09 Nov 2010Allowed
Banwari Lal and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0098
High Courts08 Nov 2010
Ram Lal Gochar Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0153
Civil Services (Classification, Control and Appeal) Rules — Rule 14
High Courts08 Nov 2010
Mariyam Bai Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0149
High Courts08 Nov 2010Dismissed
Municipal Council Vs Sri Chhotalal and Another
Rajasthan High Court · (2011) 129 FLR 133 : (2011) LLR 517
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25
High Courts08 Nov 2010
Devanand Chaturvedi and Others Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0137
High Courts08 Nov 2010Dismissed
Chandrabhan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0119
High Courts08 Nov 2010Dismissed
Ramswaroop Golecha Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0097
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts08 Nov 2010Dismissed
Jai Prakash Vs The State of Rajathan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(3), 151, 200, 202Penal Code, 1860 (IPC) — Section 323, 379, 497
High Courts08 Nov 2010
Dr. Sobha Goyal Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0071
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(2), 7Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts08 Nov 2010
Mahesh Kumar Vs The State of Rajasthan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0070
High Courts08 Nov 2010Dismissed
Jagdeva Jat Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0068