High Courts11 Nov 2010
Assistant Commercial Taxes Officer Vs Gupta Theli Bhandar and Another
Rajasthan High Court · (2012) 50 VST 423
Rajasthan Sales Tax Act, 1994 — Section 78(5)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,125 of 2,241
High Courts11 Nov 2010Dismissed
Assistant Commercial Taxes Officer Vs Arham Spinning Mills
Rajasthan High Court · (2011) 41 VST 495
Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(5)
High Courts11 Nov 2010Allowed
BD and P Hotels (India) (P) Ltd. Vs District Judge, Jhunjhunu and Others
Rajasthan High Court · AIR 2011 Raj 25 : (2011) 1 RLW 223
Arbitration Act, 1940 — Section 34, 36Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99, 47Debts Recovery Tribunal Act, 1993 — Section 13(4), 17A
High Courts11 Nov 2010
Smt. Asha Saxena Vs Raj. Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2010) 11 RAJ CK 0012
High Courts11 Nov 2010Dismissed
Assistant Commercial Taxes Officer, Flying Squad I Vs Prakash Punj
Rajasthan High Court · (2011) 40 VST 396
Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(5)
High Courts11 Nov 2010Dismissed
Smt. Lalita and Others Vs Manoj Kumar Mukhija
Rajasthan High Court · (2010) 11 RAJ CK 0002
Hindu Marriage Act, 1955 — Section 24
High Courts10 Nov 2010Dismissed
Commissioner of Income Tax, Jaipur-II Vs Singhal Natural Stone (P.) Ltd.
Rajasthan High Court · (2012) 208 TAXMAN 184
Income Tax Act, 1961 — Section 145(3), 145A
High Courts10 Nov 2010Dismissed
Tara Devi Vs Rent Tribunal, Ajmer and Another
Rajasthan High Court · (2011) 2 RCR(Rent) 175 : (2011) 2 RLW 1636
High Courts10 Nov 2010
Rajendra Singh and Others Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0154
High Courts10 Nov 2010Dismissed
Om Prakash Singh Tanwar Vs State of Rajasthan and Another
Rajasthan High Court · (2010) 11 RAJ CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178Penal Code, 1860 (IPC) — Section 199, 430, 493, 494, 495
High Courts10 Nov 2010
Smt. Vimlesh Agarwal Vs Director Ele. Education and Others
Rajasthan High Court · (2010) 11 RAJ CK 0122
High Courts10 Nov 2010
Bhagat Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0113
Civil Services (Classification, Control and Appeal) Rules — Rule 14
High Courts10 Nov 2010Allowed
Ram Singh Vs Smt. Kesar Kanwar and Others
Rajasthan High Court · AIR 2011 Raj 24 : (2011) 3 RLW 1887
Evidence Act, 1872 — Section 17(1), 49, 91
High Courts10 Nov 2010Dismissed
Gopal Vs Suresh Kumar Triwedi
Rajasthan High Court · (2010) 11 RAJ CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 138, 200Negotiable Instruments Act, 1881 (NI) — Section 142
High Courts10 Nov 2010
Kana Ram Vs State of Raj. and Others
Rajasthan High Court · (2010) 11 RAJ CK 0104
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts10 Nov 2010
Ghan Shyam Sharma Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0102
High Courts10 Nov 2010
Digamber Singh Vs State and Another
Rajasthan High Court · (2010) 11 RAJ CK 0094
Penal Code, 1860 (IPC) — Section 376, 511
High Courts10 Nov 2010Dismissed
Lalit Dave Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 11 RAJ CK 0093
High Courts10 Nov 2010
Ugma Ram Vs State of Raj. and Others
Rajasthan High Court · (2010) 11 RAJ CK 0073
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(5)
High Courts10 Nov 2010Allowed
Ram Bharosi Lal Sharma and Others Vs State and Others
Rajasthan High Court · (2010) 11 RAJ CK 0063