High Courts26 Apr 2018Disposed Off
Kailash Chand Meena @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0243
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 73 of 101
High Courts26 Apr 2018Dismissed
Sangeeta @APPELLANT@Hash Kishore Singh
Rajasthan High Court · (2018) 04 RAJ CK 0242
Code of Criminal Procedure, 1973 — Section 161, 164, 397, 401Indian Penal Code, 1860 — Section 323, 324, 342, 354, 355, 365, 366, 376, 511
High Courts26 Apr 2018
Oriental Insurance Company Ltd. @APPELLANT@Hash Paras Mal
Rajasthan High Court · (2018) 04 RAJ CK 0241
Motor Vehicles Act, 1939 — Section 95, 95(2)(b)(ii)
High Courts26 Apr 2018Allowed
Bhavesh Meghwal And Ors @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0039
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 188, 283, 332, 353, 341, 323, 336, 427
High Courts26 Apr 2018Dismissed
Mohammad Javed And Ors @APPELLANT@Hash Union Of India Ors
Rajasthan High Court · (2018) 04 RAJ CK 0038
Code of Criminal Procedure, 1973 — Section 439Customs Act, 1962 — Section 135(1)(A)(B)(C ), 108
High Courts26 Apr 2018Disposed Off
Sharvan Kumar Kaler And Ors @APPELLANT@Hash Union Of India Ors
Rajasthan High Court · (2018) 04 RAJ CK 0037
Companies Act, 2013 — Section 164(2)(a), 167, 248(5)
High Courts26 Apr 2018Disposed Off
Satvir Singh And Ors @APPELLANT@Hash State Of Raj And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0036
Constitution of India, 1950 — Article 14, 16, 21, 23, 38
High Courts25 Apr 2018Allowed
Mahadeo @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0240
Code of Criminal Procedure, 1973 — Section 360, 361, 397Indian Penal Code, 1860 — Section 467, 471
High Courts25 Apr 2018Dismissed
United India Insurance Co Ltd @APPELLANT@Hash Om Prakash
Rajasthan High Court · (2018) 04 RAJ CK 0239
Motor Vehicles Act, 1988 — Section 147, 149, 173Indian Penal Code, 1860 — Section 279, 337, 338Central Motor Vehicles Rules, 1989 — Rule 3
High Courts25 Apr 2018Allowed
Shashi Kant Vyas @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0238
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420Rajasthan Land Revenue Act, 1956 — Section 90B
High Courts25 Apr 2018Disposed Off
Girdhari, Liluram @APPELLANT@Hash Pooja Kumari And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0035
Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 13(1)(ib)
High Courts25 Apr 2018Dismissed
Rajasthan Rajya Sahkari Upbhokta Sangh Ltd. @APPELLANT@Hash Labour Court
Rajasthan High Court · (2018) 04 RAJ CK 0034
Rajasthan Cooperative Societies Act, 1965 — Section 14
High Courts25 Apr 2018Dismissed
Rajeev Garg @APPELLANT@Hash Rajiv Swaroop And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0033
Contempt of Court Act, 1971 — Section 10Rajasthan Civil Services (Classification, Control and Appeals) Rules, 1958 — Rule 16
High Courts24 Apr 2018Disposed Off
Suman Devi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0237
High Courts24 Apr 2018Disposed Off
Pharsa Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0236
High Courts24 Apr 2018Disposed Off
Pawan Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0235
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts24 Apr 2018Dismissed
Jawaharlal @APPELLANT@Hash Smt. Ghishi
Rajasthan High Court · (2018) 04 RAJ CK 0234
High Courts24 Apr 2018Allowed
Bhattaram Bhattaram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0233
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x), 14A(2)Indian Penal Code, 1860 — Section 143, 308, 323, 325, 341, 354A
High Courts24 Apr 2018Disposed Off
Naresh Kumar Nayak @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0232
Code of Civil Procedure, 1908 — Order 41 Rule 27Constitution of India, 1950 — Article 226
High Courts24 Apr 2018Allowed
Laxman Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0231
Constitution of India, 1950 — Article 14, 16, 21, 226, 311(2)