COURT ARCHIVE

Rajasthan High Court judgments, 2018

2,016 judgments · page 74 of 101

High Courts24 Apr 2018Dismissed

Maharana Pratap University of Agriculture & Technology @APPELLANT@Hash Dinesh Yadav

Rajasthan High Court · (2018) 04 RAJ CK 0230

Rajasthan High Court Rules — Rule 134Rajasthan Compassionate Appointment of Dependents of Deceased Government Servant Rules, 1996 &mdashl Rule 2(b)Constitution of India, 1950 — Article 225

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High Courts24 Apr 2018Allowed

Jhumar Ram @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0229

Indian Penal Code, 1860 — Section 304B, 376(2)(f)Code of Criminal Procedure, 1973 — Section 161, 313, 437A

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High Courts24 Apr 2018Allowed

Sanjay Singh @APPELLANT@Hash State Of Rajasthan And Ors

Rajasthan High Court · (2018) 04 RAJ CK 0032

Code of Criminal Procedure, 1973 — Section 178, 439Pre-Conception and Pre-Natal Diagnostic Techniques Act, 1994 &mdash: Section 4, 5, 6, 23, 25Indian Penal Code, 1860 — Section 120-B 315, 511

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High Courts24 Apr 2018Allowed

M/s. Kotyark Industries Private Limited @APPELLANT@Hash State Of Rajasthan Ors

Rajasthan High Court · (2018) 04 RAJ CK 0031

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High Courts24 Apr 2018Allowed

Dr. Mohan Wadhwani @APPELLANT@Hash Rekha Daughter

Rajasthan High Court · (2018) 04 RAJ CK 0030

Code of Criminal Procedure, 1973 — Section 127

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High Courts24 Apr 2018Dismissed

Pt. Bansidhar Sharma Devagya @APPELLANT@Hash State of Rajasthan

Rajasthan High Court · (2018) 04 RAJ CK 0029

Code of Civil Procedure, 1908 — Section 96, 151, Order 41 Rule 27Indian Evidence Act, 1872 — Section 35, 57, 94, 103, 114

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High Courts23 Apr 2018Dismissed

Santosh Kanwar @APPELLANT@Hash Shaitan Singh

Rajasthan High Court · (2018) 04 RAJ CK 0228

Hindu Marriage Act, 1955 — Section 13BLimitation Act, 1963 — Section 5

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High Courts23 Apr 2018Disposed Off

Jasoda Ahari @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0227

University Grants Commission Act, 1956 — Section 2F, 22Constitution of India, 1950 — Article 226

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High Courts23 Apr 2018Disposed Off

Dr. Padam Chand Meena @APPELLANT@Hash University Grants Commission

Rajasthan High Court · (2018) 04 RAJ CK 0226

Constitution of India, 1950 — Article 226

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High Courts23 Apr 2018Disposed Off

Samrath @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0225

Code of Criminal Procedure, 1973 — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 15(c), 25, 37, 42Indian Penal Code, 1860 — Section 147, 148, 149, 302

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High Courts23 Apr 2018Allowed