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Rajasthan High Court judgments, 2018

2,016 judgments · page 75 of 101

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High Courts21 Apr 2018Partly Allowed

Bhawani Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0221

Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 149, 148, 300, 302, 304
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High Courts20 Apr 2018Allowed

Vedprakash @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0220

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302
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High Courts20 Apr 2018Dismissed

Raju Ram Nayak @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0219

Rajasthan Educational Subordinate Service Rules, 1971 — Rule 6D
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High Courts20 Apr 2018Dismissed

Dilip Singhavi @APPELLANT@Hash Shekhaddin Mohemmad

Rajasthan High Court · (2018) 04 RAJ CK 0218

Arbitration and Conciliation Act, 1996 — Section 11Rajasthan Stamp Act, 1998 — Section 39
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High Courts20 Apr 2018Allowed

Lahari Lal @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0217

Rajasthan Panchayati Raj (Second Amendment) Rules, 2016 — Rule 258(3)
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High Courts20 Apr 2018Disposed Off

Dinesh Singh Gurjar @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0216

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
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High Courts20 Apr 2018Dismissed

Mining Engineer, Mines & Geology Department @APPELLANT@Hash Smt. Gayatri Devi

Rajasthan High Court · (2018) 04 RAJ CK 0215

Code of Civil Procedure, 1908 — Section 100Minor Mineral Concession Rules, 1986 — Rule 27( C)(D), 43
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High Courts20 Apr 2018Allowed

Bhura Ram @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0214

Indian Penal Code, 1860 — Section 397, 447Rajasthan Public Examination Act, 1992 — Section 6Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Rule 13, 16
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High Courts20 Apr 2018Disposed Off

Nand Singh @APPELLANT@Hash State Of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0021

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High Courts20 Apr 2018Dismissed

Sita Ram Sharma @APPELLANT@Hash State Of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0020

Constitution of India, 1950 — Article 226
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High Courts20 Apr 2018Allowed

Pinky Singh @APPELLANT@Hash Maharshi Dayanand Sarswati University & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0019

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High Courts20 Apr 2018Disposed Off

Dr. Netrapal Singh & Ors. @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 04 RAJ CK 0018

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High Courts20 Apr 2018Dismissed

Bharat Lal Sharma & Ors. @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 04 RAJ CK 0017

Constitution of India, 1950 — Article 226
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High Courts20 Apr 2018Dismissed

Sanjeev Agrawal & Ors. @APPELLANT@Hash Smt.Shefali Agrawal & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0016

Hindu Marriage Act, 1955 — Section 13Code of Civil Procedure, 1908 — Section 10
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High Courts20 Apr 2018Dismissed

Pt. Bansidhar Sharma Devagya @APPELLANT@Hash State of Rajasthan

Rajasthan High Court · (2018) 04 RAJ CK 0015

Code of Civil Procedure, 1908 — Section 96, 151, Order 41 Rule 27Indian Evidence Act, 1872 — Section 35, 57, 94, 103, 114
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High Courts19 Apr 2018Allowed

Mahendra Mension @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0213

Dentists Act, 1948 — Section 20
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High Courts19 Apr 2018Allowed

Harliya, Harlal @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0212

Code of Criminal Procedure, 1973 — Section 313, 391, 401Indian Penal Code, 1860 — Section 380, 457, 511
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High Courts19 Apr 2018Allowed

Babu Lal Gaur @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0211

Code of Criminal Procedure, 1973 — Section 151, 156(3), 190Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Rule 13, 13(2)
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High Courts19 Apr 2018Dismissed

Mahaveer Prasad Upadhyaya @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0210

Revised Pay Scale Rules, 1983 — Rule 9, 10
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High Courts19 Apr 2018Disposed Off

Harish Patidar @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0208

Code of Civil Procedure, 1908 — Order 41 Rule 27Constitution of India, 1950 — Article 226
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