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Rajasthan High Court judgments, 2018

2,016 judgments · page 71 of 101

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High Courts02 May 2018Allowed

Narain And Ors @APPELLANT@Hash Lala Ram And Ors

Rajasthan High Court · (2018) 05 RAJ CK 0014

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High Courts02 May 2018Allowed

Abhay Kumar @APPELLANT@Hash Chairman Central Board Of Secondary Education

Rajasthan High Court · (2018) 05 RAJ CK 0013

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High Courts02 May 2018Dismissed

Rajasthan State Road Transport Corporation @APPELLANT@Hash Ramnarayan, Babulal And Ors

Rajasthan High Court · (2018) 05 RAJ CK 0012

Indian Penal Code, 1860 — Section 279, 304A, 337, 338
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High Courts02 May 2018Dismissed

Norat Mal @APPELLANT@Hash Bhanwar Lal And Ors

Rajasthan High Court · (2018) 05 RAJ CK 0011

India Evidence Act, 1872 — Section 90
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High Courts02 May 2018Allowed

Badrikashram Joshi @APPELLANT@Hash R.D. Baheti Charitable And Ors

Rajasthan High Court · (2018) 05 RAJ CK 0010

Rajasthan Public Trust Act, 1959 — Section 18, 20, 21, 21(1), 22Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7, Order 43 Rule 1(r )Constitution of India 1950 — Article 226, 227
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High Courts02 May 2018Disposed Off

Brajraj Singh @APPELLANT@Hash State Of Rajasthan And Ors

Rajasthan High Court · (2018) 05 RAJ CK 0009

Code of Criminal Procedure, 1973 — Section 173(8), 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468Constitution of India, 1950 — Article 21
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High Courts02 May 2018Dismissed

Commissioner Of Central Excise And Service Tax @APPELLANT@Hash Mittal Pigment Pvt. Ltd Mittal Pigment Pvt. Ltd

Rajasthan High Court · (2018) 05 RAJ CK 0008

Central Excise Act, 1944 — Section 14Indian Evidence Act, 1872 — Section 24, 30, 108, 135(1)(i)Indian Penal Code, 1860 — Section 201, 302
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High Courts01 May 2018Allowed

Somdutt Sharma @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0050

Rajasthan Civil Services (Revised Pay Scales) Rules, 1989 — Rule 9, 10(5)
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High Courts01 May 2018Dismissed

Satya Prakash @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0049

Indian Penal Code, 1860 — Section 120B, 302, 306, 498ACode of Criminal Procedure, 1973 — Section 156(3), 174
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High Courts01 May 2018Allowed

Kusum Meena @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0048

Constitution of India, 1950 — Article 226
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High Courts01 May 2018Disposed Off

Bhagwan Lal Patel And Ors @APPELLANT@Hash State of Rajasthan And Ors

Rajasthan High Court · (2018) 05 RAJ CK 0007

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High Courts01 May 2018Dismissed

Anil Kumar Sharma @APPELLANT@Hash State of Rajasthan And Ors

Rajasthan High Court · (2018) 05 RAJ CK 0006

Code of Criminal Procedure, 1973 — Section 374, 394, 482Indian Penal Code, 1860 — Section 302Limitation Act, 1963 — Section 5
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High Courts01 May 2018Dismissed

Babudi Bai And Ors @APPELLANT@Hash Santosh Sharma And Ors

Rajasthan High Court · (2018) 05 RAJ CK 0005

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High Courts01 May 2018Disposed Off

Suo Moto @APPELLANT@Hash State Of Raj And Ors

Rajasthan High Court · (2018) 05 RAJ CK 0004

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High Courts01 May 2018Allowed

Hansraj @APPELLANT@Hash State Of Rajasthan And Ors

Rajasthan High Court · (2018) 05 RAJ CK 0003

Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 161, 313
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High Courts01 May 2018Dismissed

United India Insurance Co Ltd @APPELLANT@Hash Narendra Kumar And Ors

Rajasthan High Court · (2018) 05 RAJ CK 0002

Indian Penal Code, 1860 — Section 279, 337, 338
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High Courts01 May 2018Allowed

C.L.Verma @APPELLANT@Hash State Of Rajasthan And Ors

Rajasthan High Court · (2018) 05 RAJ CK 0001

Rajasthan Tenancy Act, 1956 — Section 5(35), 42Rajasthan Land Revenue Act, 1955 — Section 23(2), 125Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
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High Courts30 Apr 2018Dismissed

Ajmer Vidyut Vitaran Nigam Limited @APPELLANT@Hash Raj Electricity Regulatory Commission

Rajasthan High Court · (2018) 04 RAJ CK 0051

Electricity Act, 2003 — Section 125Code of Civil Procedure, 1908 — Section 100
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High Courts30 Apr 2018Dismissed

Jagdish Prasad And Ors @APPELLANT@Hash Kalyan And Ors

Rajasthan High Court · (2018) 04 RAJ CK 0050

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High Courts30 Apr 2018Allowed

Selvarajan @APPELLANT@Hash State Of Rajasthan And Ors

Rajasthan High Court · (2018) 04 RAJ CK 0049

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 498A
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