High Courts03 May 2018Disposed Off
Shafiq Ahamad Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0028
Code of Criminal Procedure, 1973 — Section 193, 482
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 70 of 101
High Courts03 May 2018Allowed
Smt. Narvada Bai Vs Angrej Singh And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0027
High Courts03 May 2018Dismissed
B.c. Sihra Vs Union Of India And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0026
High Courts03 May 2018Allowed
Deshraj And Anr Vs State Of Rajasthan
Rajasthan High Court · (2018) 05 RAJ CK 0025
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 395
High Courts03 May 2018Dismissed
Vishwendra And Anr Vs State Of Rajasthan
Rajasthan High Court · (2018) 05 RAJ CK 0024
Indian Penal Code, 1860 — Section 304B, 406, 498ACode of Criminal Procedure, 1973 — Section 161
High Courts03 May 2018Allowed
Dhanna Lal Vs State Of Rajasthan
Rajasthan High Court · (2018) 05 RAJ CK 0023
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Mines and Minerals (Development and Regulation) Act, 1957 — Section 4, 21
High Courts03 May 2018Disposed Off
Project Officer, Jaipur Zila Dugdha Utpadak Sahakari Sangh Ltd. Vs Presiding Officer
Rajasthan High Court · (2018) 05 RAJ CK 0022
High Courts03 May 2018Dismissed
Rajasthan Financial Corporation Vs Mangi Lal Gurjar And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0021
Constitution of India, 1950 — Article 225Rajasthan High Court Rules 1952 — Rule 134
High Courts03 May 2018Allowed
M/s Paras Home Products Pvt. Ltd. Vs Rajasthan State Industrial Development And Investment Corporation Limited
Rajasthan High Court · (2018) 05 RAJ CK 0020
State Financial Corporations Act, 1951 — Section 31, 32Limitation Act, 1963 — Section 136, 137
High Courts03 May 2018Partly Allowed
Arjun And Anr Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0019
Indian Penal Code, 1860 — Section 147, 148, 149, 300, 302, 304, 307, 323, 324, 447Code of Criminal Procedure, 1973 — Section 107, 161, 313Indian Evidence Act, 1872 — Section 6
High Courts02 May 2018Disposed Off
Motilal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0056
High Courts02 May 2018Allowed
Yogesh Acharya @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0055
Code of Criminal Procedure, 1973 — Section 197, 482Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
High Courts02 May 2018Dismissed
Umaid Inda @APPELLANT@Hash Union Of India & Ors
Rajasthan High Court · (2018) 05 RAJ CK 0054
High Courts02 May 2018Allowed
Bhupendra Nagda @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0053
Rajasthan Scheduled Areas Subordinate, Ministerial and Class IV Service (Recruitment & Other Service Conditions) Rules, 2014 — Rule 31Constitution of India, 1950 — Article 244(1)
High Courts02 May 2018Allowed
Imam Khan @APPELLANT@Hash Akram
Rajasthan High Court · (2018) 05 RAJ CK 0052
Motor Vehicles Act, 1988 — Section 163, 163A, 173
High Courts02 May 2018Allowed
Ratan Lal, Bhaniya @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0051
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29, 41, 42, 42(1), 42(2), 52, 52(3), 55, 57Code of Criminal Procedure, 1973 — Section 299, 313, 428
High Courts02 May 2018Disposed Off
Deena Nath Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0018
High Courts02 May 2018Allowed
Rahim And Anr Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0017
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
High Courts02 May 2018Allowed
Rohitash Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0016
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 325, 341, 447
High Courts02 May 2018Dismissed
Smt. Chhipa And Anr Vs Shri Virendra And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0015