High Courts05 May 2018Allowed
Smt. Pushpa Jindal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0084
Code of Criminal Procedure, 1973 — Section 427, 482Negotiable Instruments Act, 1881 — Section 138
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 68 of 101
High Courts05 May 2018Dismissed
Mohd. Iqbal, Habib @APPELLANT@Hash Shamshudeen
Rajasthan High Court · (2018) 05 RAJ CK 0083
Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts05 May 2018Allowed
Anil, Leelu @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0082
Code of Criminal Procedure, 1973 — Section 427, 482Indian Penal Code, 1860 — Section 380, 457
High Courts05 May 2018Allowed
Bhawani Singh, Bhau, Rajendra Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0081
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 149, 323, 427, 452
High Courts05 May 2018Disposed Off
Ms. Khushbu Kumawat @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 05 RAJ CK 0080
High Courts05 May 2018Allowed
Ajay Rinwa @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0079
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 166, 420, 467, 468, 471, 477A
High Courts05 May 2018Disposed Off
Ramnarayan Choudhary @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0078
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 166, 420, 467, 468, 471, 477A
High Courts05 May 2018Allowed
Kulvindra Singh, Kala Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0077
Indian Penal Code, 1860 — Section 302, 34, 449Arms Act, 1959 — Section 3, 25Code of Criminal Procedure, 1973 — Section 161, 193, 437A
High Courts05 May 2018Dismissed
Rameshvri Kumari @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0076
Code of Civil Procedure, 1908 — Section 11Constitution of India, 1950 — Article 14, 16, 32, 226
High Courts05 May 2018Allowed
Bimlesh Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0039
High Courts05 May 2018Dismissed
Director General And Secretary Jawahar Kala Kendra Vs Rajeev Singh Rathore
Rajasthan High Court · (2018) 05 RAJ CK 0038
Rajasthan High Court Rules, 1952 — Section 134Constitution of India, 1950 — Article 225, 309
High Courts05 May 2018Dismissed
Dinesh Khetan Vs Superintendent Mining Engineer
Rajasthan High Court · (2018) 05 RAJ CK 0037
High Courts05 May 2018Dismissed
Manisha Sankhla, And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0036
High Courts05 May 2018Disposed Off
Dr. Pradeep Jain Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0035
High Courts04 May 2018Allowed
Kailash Chandra @APPELLANT@Hash Smt. Laxmi
Rajasthan High Court · (2018) 05 RAJ CK 0075
Indian Penal Code, 1860 — Section 498AHindu Marriage Act, 1955 — Section 13(1)(ib)
High Courts04 May 2018
Shankar Singh Chundawat @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0074
Rajasthan Home Guards Rules, 1962 — Rule 3, 8
High Courts04 May 2018Disposed Off
Harish Kumar Meghwal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0073
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts04 May 2018Dismissed
Manish Ajmera @APPELLANT@Hash Smt. Mahima
Rajasthan High Court · (2018) 05 RAJ CK 0072
High Courts04 May 2018Disposed Off
Kesha Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0071
Code of Criminal Procedure, 1973 — Section 482Electricity Act, 2003 — Section 135, 138, 152, 152(2)
High Courts04 May 2018Disposed Off
United India Insurance Company Limited @APPELLANT@Hash Smt. Champa Bai
Rajasthan High Court · (2018) 05 RAJ CK 0070
Code of Civil Procedure, 1908 — Section 151Motor Vehicles Act, 1988 — Section 173Legal Service Authorities Act, 1987 — Section 20, 20(i)(a), 22E