High Courts09 May 2018
Seema Kumari @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0214
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 66 of 101
High Courts09 May 2018Dismissed
Emmanuel Orphanage Society @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0213
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 41, 41(9), 42, 54, 92, 93, 94, 95, 96, 97, 107Constitution of India, 1950 — Article 15, 39E, 39F, 45, 47
High Courts09 May 2018Disposed Off
Dharam Pal Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0212
Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d), 13(1)(c)(d)(ii)Indian Penal Code, 1860 — Section 120B, 420Indian Stamp Act, 1899 — Section 22A
High Courts09 May 2018Allowed
Lrs Of Indra Kumar Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0111
High Courts09 May 2018Dismissed
Union Of India @APPELLANT@Hash Rajendra Prasad Katara
Rajasthan High Court · (2018) 05 RAJ CK 0110
High Courts09 May 2018Disposed Off
Karan Singh Labana @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0109
High Courts09 May 2018Allowed
Kesha Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0108
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 307, 326, 447
High Courts09 May 2018Allowed
Karan Singh @APPELLANT@Hash Manu Bal Sikshan Sansthan
Rajasthan High Court · (2018) 05 RAJ CK 0107
Rajasthan Tenancy Act, 1955 — Section 92A, 207Rajasthan Cooperative Societies Act, 2001 — Section 58, 117
High Courts09 May 2018Allowed
Mangi Lal @APPELLANT@Hash Judge, Labour Court Cum Industrial Tribunal
Rajasthan High Court · (2018) 05 RAJ CK 0106
Industrial Disputes Act, 1947 — Section 2(j)
High Courts09 May 2018Disposed Off
M/S Maharani Art Emporium @APPELLANT@Hash Income Tax Officer Ward-1(3) Jodhpur
Rajasthan High Court · (2018) 05 RAJ CK 0105
High Courts09 May 2018Allowed
Anna Ram Hingad @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0104
High Courts09 May 2018Allowed
Ranveer Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0103
Code of Criminal Procedure, 1973 — Section 468, 482Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts09 May 2018Allowed
Laxman Singh Deora @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0102
Rajasthan Panchayati Raj (Second Amendment) Rules, 2016 — Rule 258(3)
High Courts09 May 2018Allowed
Ram Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0101
Constitution of India, 1950 — Article 226
High Courts09 May 2018Disposed Off
Prakash Kalal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0100
Constitution of India, 1950 — Article 226
High Courts09 May 2018Disposed Off
Nand Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0099
Rajasthan Municipalities (Urban Lands Disposal) Rules, 1974 — Section 15, 15FConstitution of India, 1950 — Article 226
High Courts09 May 2018Disposed Off
Municipal Corporation @APPELLANT@Hash Mannaram Dangi
Rajasthan High Court · (2018) 05 RAJ CK 0098
Rajasthan Legal Services Authority Act, 1987 — Section 22( C)Indian Penal Code, 1860 — Section 166, 188
High Courts09 May 2018Allowed
Ganesh Prajapat @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0097
Rajasthan Subordinate Accounts Service Rules, 1963 — Rule 6, 6(III)Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Rule 9Rajasthan Service Rules, 1951 — Rule 19
High Courts09 May 2018Dismissed
Graphtech Exim Pvt. Ltd. @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0096
Rajasthan Minor Mineral Concession Rules, 2017 — Section 44 (10), 44 (16)
High Courts08 May 2018Dismissed
Rajeev Kumar @APPELLANT@Hash Dy. Conservator Of Forest
Rajasthan High Court · (2018) 05 RAJ CK 0211