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Rajasthan High Court judgments, 2018

2,016 judgments · page 65 of 101

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High Courts10 May 2018Allowed

Ramesh Kumar Pahadiya @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0222

Indian Penal Code, 1860 — Section 120B, 200, 417, 467, 468, 471
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High Courts10 May 2018Disposed Off

Dr.Sheetal Nepalia @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0221

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High Courts10 May 2018Allowed

Smt. Rajiya @APPELLANT@Hash Hari Ram

Rajasthan High Court · (2018) 05 RAJ CK 0220

Motor Vehicles Act, 1988 — Section 166
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High Courts10 May 2018Dismissed

Suresh Chand @APPELLANT@Hash Balwantsingh

Rajasthan High Court · (2018) 05 RAJ CK 0219

Code of Civil Procedure, 1908 — Order 11 Rule 12, Order 11 Rule 14Constitution of India, 1950 — Article 226, 227
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High Courts10 May 2018Allowed

Smt. Sharda Sharma @APPELLANT@Hash Banwari Lal Agrawal

Rajasthan High Court · (2018) 05 RAJ CK 0218

Rajasthan Rent Control Act, 2001 — Section 9Constitution of India, 1950 — Article 136, 226, 227
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High Courts10 May 2018Disposed Off

M/s. Rajasthan Medical Services Corporation @APPELLANT@Hash M/s. Shivek Labs Limited

Rajasthan High Court · (2018) 05 RAJ CK 0217

Arbitration and Conciliation Act, 1966 — Section 11, 11(6), 19(1), 19(3), 28(3), 28(1)(a), 31, 31(3), 34, 34(2)(ii), 34(2)(b), 34(2)(a)(v), 34(a)(iv), 37Contract Act, 1872 — Section 73
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High Courts10 May 2018Dismissed

National Seeds Corporation Ltd @APPELLANT@Hash Satendra Kumar Sheoran

Rajasthan High Court · (2018) 05 RAJ CK 0123

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High Courts10 May 2018Allowed

Kana Ram @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0122

Indian Penal Code, 1860 — Section 304B, 306, 437A, 498A
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High Courts10 May 2018Disposed Off

Ravi Sogra @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0121

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
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High Courts10 May 2018Allowed

Manphool @APPELLANT@Hash Union of India

Rajasthan High Court · (2018) 05 RAJ CK 0120

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 15(c ), 29, 37(1)(b), 50, 67
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High Courts10 May 2018Allowed

Pura Ram @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0119

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
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High Courts10 May 2018Dismissed

Jitender Singh Khurana @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0118

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High Courts10 May 2018Dismissed

Dr. Ramakant Dixit @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0117

Rajasthan Civil Services (Pension) Rules, 1996 — Section 7, 7(2)(b)(i), 7(3), 7(6), 89
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High Courts10 May 2018Dismissed

State of Rajasthan @APPELLANT@Hash Mohan Ram, Mani Ram

Rajasthan High Court · (2018) 05 RAJ CK 0116

Rajasthan Tenancy Act, 1955 — Section 15A, 232
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High Courts10 May 2018Allowed

Praveen Rathore @APPELLANT@Hash Union of India

Rajasthan High Court · (2018) 05 RAJ CK 0115

Boarder Security Force (Seniority, Promotion and Superannuation of Officers) Rules, 1978 — Rule 3(3)
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High Courts10 May 2018Dismissed

State of Rajasthan @APPELLANT@Hash Om Prakash Purohit

Rajasthan High Court · (2018) 05 RAJ CK 0114

Prevention of Corruption Act, 1988 — Section 8, 10, 13(1)(D), 13(2)Indian Penal Code, 1860 — Section 120, 120B, 313, 409, 420
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High Courts10 May 2018Allowed

Sohan Lal Kalal @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0113

Code of Criminal Procedure, 1973 — Section 227, 228, 397, 401Prevention of Corruption Act, 1988 — Section 13(1)(c )(d), 13(2)Indian Penal Code, 1860 — Section 120B, 467, 468, 471
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High Courts10 May 2018Disposed Off

Malu Ram @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0112

Rajasthan Panchayati Raj Act, 1994 mdash; Section 102Rajasthan Panchayati Raj Rules, 1996 — Rule 258, 258(2), 258(3)
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High Courts09 May 2018Allowed

Ashok Kumar Jain @APPELLANT@Hash Rajasthan Public Service Commission

Rajasthan High Court · (2018) 05 RAJ CK 0216

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High Courts09 May 2018Allowed

Banwari Lal @APPELLANT@Hash Mohammad Ayub

Rajasthan High Court · (2018) 05 RAJ CK 0215

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