High Courts08 May 2018Allowed
Kavita @APPELLANT@Hash Ram Singh
Rajasthan High Court · (2018) 05 RAJ CK 0210
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Rajasthan High Court judgments, 2018
2,016 judgments · page 67 of 101
High Courts08 May 2018Allowed
Gupta Chemicals Private Limited B-144 @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0209
Insecticides Act, 1968 — Section 17(1)(a), 20(3), 20(4), 21(1)(a), 24, 24(3), 24(4), 29(1)(a), 31, 33(1)
High Courts08 May 2018Disposed Off
Hukama Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0095
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts08 May 2018Dismissed
Shivanshu Atre @APPELLANT@Hash Smt. Reenu Atre
Rajasthan High Court · (2018) 05 RAJ CK 0094
Indian Penal Code, 1860 — Section 354, 406, 498ACode of Criminal Procedure, 1973 — Section 125
High Courts08 May 2018Allowed
Mohan Lal, Kalu @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0093
Indian Penal Code, 1860 — Section 34, 201, 302, 364, 392Code of Criminal Procedure, 1973 — Section 100, 313Indian Evidence Act, 1872 — Section 27
High Courts08 May 2018Disposed Off
Sunil Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0092
High Courts08 May 2018Dismissed
New India Assurnace Company Limited Vs Ram Chandra Bairwa And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0046
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts08 May 2018Disposed Off
Sumer Lal Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0045
Code of Criminal Procedure, 1973 — Section 482
High Courts08 May 2018Dismissed
Shri Tor Mal Harmukh Ray Charitable Trust Vs Additional District And Sessions
Rajasthan High Court · (2018) 05 RAJ CK 0044
Registration Act, 1908 — Section 17(1)(f), 49Rajasthan Stamp Act, 1998 — Section 35, 39, 40Code of Civil Procedure, 1908 — Order 13 Rule 3, Order 13 Rule 7, Order 13 Rule 4
High Courts08 May 2018
Ummed Jadam Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0043
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts07 May 2018Dismissed
Surendra Kumar @APPELLANT@Hash Shrimati Mayadevi
Rajasthan High Court · (2018) 05 RAJ CK 0091
High Courts07 May 2018Allowed
Lakha Ram Bishnoi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0090
High Courts07 May 2018Disposed Off
Bhagwati Das Vaishnav @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0089
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts07 May 2018Dismissed
Narayan Lal Salvi @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0088
High Courts07 May 2018Dismissed
Omprakash @APPELLANT@Hash Indian Oil Corporation Limited
Rajasthan High Court · (2018) 05 RAJ CK 0087
Constitution of India, 1950 — Article 226
High Courts07 May 2018
Zaiba @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0086
High Courts07 May 2018Dismissed
Shanu And Anr Vs Sultan Khan, Jammu, Jhamman And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0042
Code of Civil Procedure, 1908 — Section 96, Order 7 Rule 11
High Courts07 May 2018Allowed
Ravindra Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0041
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 420
High Courts07 May 2018Allowed
Imran Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0040
Indian Penal Code, 1860 — Section 149, 302Code of Criminal Procedure, 1973 — Section 161
High Courts05 May 2018Allowed
Sushila Kumari @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0085