High Courts14 Oct 2017Dismissed
Umrao Prasad Sharma S/o Shri Shyam Sahai Sharma Vs Ramniwas S/o Late Shri Badri Prasad Sharma
Rajasthan High Court · (2017) 10 RAJ CK 0013
Code of Civil Procedure, 1908, Order 17Rule 1
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 9 of 68
High Courts13 Oct 2017Allowed
Heera Lal S/o Shri Gangaram Ji Vs State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0012
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 147, S
High Courts13 Oct 2017
Kailash S/o Shri Haza Bhagora Vs State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0011
Indian Penal Code, 1860, Section 302, Section 34, Section 341 - Punishment for murder - Acts done by several persons in furtherance of common intention - Punishment for wro
High Courts13 Oct 2017Allowed
Sohan S/o Shri Sayar Vs The State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0010
Indian Penal Code, 1860, Section 324, Section 323, Section 149, Section 427, Section 392, Section 143,
High Courts13 Oct 2017Allowed
Sushil Kumar @ Banti Son of Shri Chandrapal Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0009
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 379, S
High Courts12 Oct 2017Disposed
Gautam Lal Bhatia S/o Shri Laxmi Narayan Bhatia Vs The State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0008
High Courts12 Oct 2017
Sita Ghotiya D/o Shri Ramchandra Ghotiya Vs State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0007
High Courts12 Oct 2017Dismissed
Sushila Parmar D/o Shri Savji Vs State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0006
High Courts11 Oct 2017
Sanwar Mal son of Shri Ogad Vs Prashant Soni son of Shri Jagdish Soni
Rajasthan High Court · (2017) 10 RAJ CK 0005
Code of Civil Procedure, 1908, Section 96 - Appeal from original decreeTransfer of Property Act, 1882, Section 114 - Relief against forfeiture for non-payment of reni
High Courts09 Oct 2017
Karni Singh & anr. Vs Chief Engineer & ors.
Rajasthan High Court · (2017) 10 RAJ CK 0044
Code of Civil Procedure, 1908, Section 96 - Appeal from original decreeCode of Criminal Procedure, 1973, Section 174 - Police to enquire and report on suicide, etc(
High Courts09 Oct 2017Dismissed
Bhootpurva Sainik Kalyan and Aam Janta Vs Area Commander, Head Office 61 (Independent)
Rajasthan High Court · (2017) 10 RAJ CK 0004
Code of Civil Procedure, 1908, Section 100, Section 151, Order 41Rule 27, Order 16Rule 6 - Second appeal - Saving of Inherent p
High Courts09 Oct 2017Allowed
Narendra Kumar Sukhlecha S/o Late Shri Dhanpat Singh Sukhlecha, Vs Kushal Chand Bardiya S/o Late Shri Deep Chand Bardiya
Rajasthan High Court · (2017) 10 RAJ CK 0003
Rent Control Act, 2001, Section 9, Section 21(4), Section 15(5)
High Courts09 Oct 2017Allowed
Shri Narendra Kumar Sukhlecha Vs Shri Kushalchand Bardiya
Rajasthan High Court · (2017) 10 RAJ CK 0002
Rent Control Act, 2001, Section 9, Section 21(4)
High Courts06 Oct 2017Disposed
Mahesh Kumar S/o Shri Sohan Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0024
High Courts06 Oct 2017Disposed
Kavita Daughter of Sh. Syokaran Vs State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0001
High Courts05 Oct 2017
Mukesh S/o Debi Lal Jat Vs The State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0023
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts05 Oct 2017
Deepak S/o Shri Kanhaiyalal Vs The State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0022
Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statementsIndian Penal Code, 1860, Section 323, Section 427,
High Courts05 Oct 2017Dismissed
Smt. Kamlesh Kumari @ Sheela Kumari Vs Late Karan Singh S/o Late Maharaj Shri Prem Singh Ji
Rajasthan High Court · (2017) 10 RAJ CK 0020
High Courts05 Oct 2017Disposed
Suo- Moto Vs Principal Secretary, Department of Animal Husbandry
Rajasthan High Court · (2017) 10 RAJ CK 0018
Constitution of India, Article 48A - Protection and improvement of environment and safe-guarding of forests and wild life
High Courts04 Oct 2017
Babu Khan @ Alim Khan Vs The State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0021
Code of Criminal Procedure, 1973, Section 313, Section 357 - Power to examine the accused - Order to pay compensationIndian Penal Code, 1860, Section