High Courts07 Sept 2017

Dasharath Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 09 RAJ CK 0042

Code of Criminal Procedure, 1973, Section 401 -Rajasthan Prisoners Release on Parole Rules, 1958, - Rule 12, Rule 10, Rule 4, Rule 3, Rule 9, Rule 5, Rule 2(d), Rule 10-A (i-a)
High Courts04 Sept 2017

Bhanwar Lal Vs The State of Rajasthan

Rajasthan High Court · (2017) 09 RAJ CK 0009

Code of Criminal Procedure, 1973, Section 433 - Power to commute sentencePrevention of Food Adulteration Act, 1954, Section 16(1)(c) - Penalties