High Courts04 Sept 2017Dismissed
Suman D/o Shri Sukhram Singh Vs Secretary, Rural Development and Panchayati Raj
Rajasthan High Court · (2017) 09 RAJ CK 0005
Hindu Marriage Act, 1956, Section 13-B(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 12 of 68
High Courts01 Sept 2017Allowed
Const. Sunil Kumar Son of Shri Om Prakash Vs Union of India
Rajasthan High Court · (2017) 09 RAJ CK 0010
Central Reserve Police Force Act, 1949, Section 10, Section 9, Section 11(1), Section 2(a) - Less heinous offences - More heinous offences - Minor punishmen
High Courts01 Sept 2017Disposed
Bhagwana Ram Jat S/o. Shri Madhu Ram Jat Vs State of Rajasthan
Rajasthan High Court · (2017) 09 RAJ CK 0008
Rajathan Panchayati Raj Act, 1994, Section 38, Section 97, Section 38(3)
High Courts01 Sept 2017Dismissed
Devram Bheel S/o Sh. Kodra Bheel Vs State of Rajasthan
Rajasthan High Court · (2017) 09 RAJ CK 0004
High Courts01 Sept 2017Dismissed
Sukhdev Singh S/o Puran Singh Vs Savitri Devi W/o Sher Singh
Rajasthan High Court · (2017) 09 RAJ CK 0003
Code of Civil Procedure, 1908, Order 26Rule 9 -Evidence Act, 1872, Section 75 - Private documents
High Courts01 Sept 2017
Vishnu Giri Gusai S/o Shri Nathu Giri Gusai Vs The State of Rajasthan
Rajasthan High Court · (2017) 09 RAJ CK 0002
High Courts31 Aug 2017
Radheyshyam S/o Shri Jagannath Kumhar Vs The State Of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0047
Code of Criminal Procedure, 1973, Section 374(2) - Appeals from convictionsIndian Penal Code, 1860, Section 304, Section 147, Sec
High Courts31 Aug 2017Disposed
Naresh Chand Bhargava S/o Shri Johari Lal Bhargava Vs Hukumi Chand S/o Late Shri Govind Ram
Rajasthan High Court · (2017) 08 RAJ CK 0045
High Courts30 Aug 2017Dismissed
Smt. Nandani Singh W/o Shri Ranvijay Singh Vs Ran Vijay Singh S/o Bahadur Singh
Rajasthan High Court · (2017) 08 RAJ CK 0043
Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parentsHindu Marriage Act, 1955, Section 13, Section 9,
High Courts29 Aug 2017
Lalit Kumar S/o Nanji Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0050
Code of Criminal Procedure, 1973, Section 133, Section 142 - Conditional order for removal of nuisance - Injunction pending inquiry
High Courts29 Aug 2017Allowed
Balbir Singh Khandekar Son of Late Shri Ramdhan Khandekar Vs Rajasthan Small Industries Corporation Limited
Rajasthan High Court · (2017) 08 RAJ CK 0048
High Courts29 Aug 2017Dismissed
Chandra Kiran Meena D/o Shri Himmat Lal Meena Vs State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0046
High Courts29 Aug 2017
Smt. Anchi Devi W/o Shiv Ram @ Suva Ram Salvi Vs Shri Islam S/o Mehtab Khan
Rajasthan High Court · (2017) 08 RAJ CK 0044
High Courts29 Aug 2017
Rajendra Singh Vs State of Rajasthan & Anr.
Rajasthan High Court · (2017) 08 RAJ CK 0001
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 420, Section 468,
High Courts28 Aug 2017Allowed
Makbool And Anr Vs Deenmohammad And Ors
Rajasthan High Court · (2017) 08 RAJ CK 0049
Code of Civil Procedure, 1908, Order 41Rule 27
High Courts28 Aug 2017Dismissed
The Oriental Insurance Company Ltd., Vs Subey Singh Yadav S/o Shri Hanuman Prasad
Rajasthan High Court · (2017) 08 RAJ CK 0042
Workmens Compensation Act, 1923, Section 30 - Appeals
High Courts26 Aug 2017
Union of India Vs Shri Om Prakash Kumhar S/o Shri Girdhan Lal
Rajasthan High Court · (2017) 08 RAJ CK 0041
Industrial Disputes Act, 1947, Section 25F, Section 25G - Conditions precedent to retrenchment of workmen - Procedure for retrenchmentLimitation Act, 1963,
High Courts25 Aug 2017
Laxmipat S/o Kishan Lal Chordia Vs The State of Rajasthan
Rajasthan High Court · (2017) 08 RAJ CK 0039
Code of Criminal Procedure, 1973, Section 378, Section 372(2) - Appeal in case of acquittal - No appeal to lie unless otherwise providedIndian Penal Code, 1860,
High Courts24 Aug 2017Dismissed
Sheopat Ram Godara S/o Late Shri Bhoora Ram Vs Additional Food Commissioner, Department of Food
Rajasthan High Court · (2017) 08 RAJ CK 0051
High Courts24 Aug 2017
Basant Kumar Jha Vs Smt Mithlesh Jha D/o Shri Jagdish nandan Sharma
Rajasthan High Court · (2017) 08 RAJ CK 0040
Hindu Marriage Act, 1955, Section 13, Section 13(1) - Divorce - Divorce