High Courts04 Oct 2017Disposed
Sunil Kumar Swami S/o Shri Sanwar Mal Swami Vs State of Rajasthan
Rajasthan High Court · (2017) 10 RAJ CK 0019
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 10 of 68
High Courts03 Oct 2017Dismissed
M/s. Emerald Industries, S-553, Greater Kailash Vs Rajasthan State Mines & Minerals Ltd.
Rajasthan High Court · (2017) 10 RAJ CK 0017
Arbitration Act, 1940, Section 39, Section 14, Section 33, Section 30 - Appealable orders - Award to be signed and filed - Arbitration agreement or award to be
High Courts03 Oct 2017
Jeewan Singh son of Sh. Prithvi Singh Vs Manohar Singh son of Sh. Hari Singh
Rajasthan High Court · (2017) 10 RAJ CK 0016
Motor Vehicles Act, 1988, Section 10, Section 10, Section 10(2)(e), Section 10(2)(e) - Form and contents of licences to drive - Form and contents of lic
High Courts03 Oct 2017
Sushil Choudhary s/o. Ishwarlal Choudhary Vs Shyamlal Chowdhary (L.R. of Late Smt. Anita Chowdhary)
Rajasthan High Court · (2017) 10 RAJ CK 0015
Partnership Act, 1932, Section 14, Section 48 - The property of the firm - Mode of settlement of accounts between partnersArbitration and Conciliation Act, 1996,
High Courts23 Sept 2017Dismissed
State of Rajasthan Vs Raju @ Nathi S/o. Mushi Ram
Rajasthan High Court · (2017) 09 RAJ CK 0038
Code of Criminal Procedure, 1973, Section 313, Section 377 - Power to examine the accused - Appeal by the State Government against sentenceNarcotic Drugs and Psychotropic
High Courts22 Sept 2017Disposed
Mahesh S/o Shri Sunder Lal Vs Smt. Vijay Laxmi Mathur W/o Late Shri Dilmohan Mathur
Rajasthan High Court · (2017) 09 RAJ CK 0040
High Courts22 Sept 2017
North East Colonizers LLP Vs State of Rajasthan
Rajasthan High Court · (2017) 09 RAJ CK 0039
Constitution of India, Article 226 -Rajasthan Tenancy Act, 1955, Section 212, Section 188
High Courts22 Sept 2017Dismissed
State of Rajasthan Vs Swaroopa Ram @ Patta S/o Kanaji
Rajasthan High Court · (2017) 09 RAJ CK 0037
Code of Criminal Procedure, 1973, Section 216, Section 378(iii), Section 378(i) - Court may alter charge - Appeal in case of acquittal - Appeal in case of acquittal
High Courts20 Sept 2017
State of Rajasthan & Ors Vs M/S Parnami Construction Co
Rajasthan High Court · (2017) 09 RAJ CK 0036
Constitution of India, Article 299 - ContractsCode of Civil Procedure, 1908, Section 96 - Appeal from original decreeEvidence Act, 1872,
High Courts20 Sept 2017
Wasim Khan Vs The State of Rajasthan
Rajasthan High Court · (2017) 09 RAJ CK 0035
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 307, S
High Courts20 Sept 2017
Chandraveer Singh Vs Saubhagya Singh
Rajasthan High Court · (2017) 09 RAJ CK 0021
Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2, Order 43Rule 1(r)
High Courts19 Sept 2017Allowed
Legal Representatives of late Shri Abdul Gafoor Vs Legal Reresentatives of Late Shri Abdul Razak
Rajasthan High Court · (2017) 09 RAJ CK 0034
Code of Civil Procedure, 1908, Section 96, Order 39Rule 1, Order 39Rule 2, Order 13Rule 13(6) - Appeal from original
High Courts19 Sept 2017Disposed
Mohan Singh Parmar S/o Shri Jeevan Singh Parmar Vs State of Rajasthan
Rajasthan High Court · (2017) 09 RAJ CK 0033
High Courts18 Sept 2017Disposed
Anita Kumari D/o Kishan Singh Rawat Vs The State of Rajasthan
Rajasthan High Court · (2017) 09 RAJ CK 0032
High Courts18 Sept 2017
Megha Ram S/o Shri Bhupa Ram Bhat Vs The State of Rajasthan
Rajasthan High Court · (2017) 09 RAJ CK 0031
Indian Penal Code, 1860, Section 34, Section 323, Section 143, Section 341 - Acts done by several persons in furtherance of common intention - Punishme
High Courts18 Sept 2017Allowed
Saif Kumar S/o Shri Sanjay Vs The State of Rajasthan
Rajasthan High Court · (2017) 09 RAJ CK 0030
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec
High Courts14 Sept 2017Allowed
Kanaram S/o Sh. Jetha Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 09 RAJ CK 0028
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec
High Courts14 Sept 2017
Tara Chand S/o Sh. Rameshwar Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 09 RAJ CK 0027
High Courts13 Sept 2017Allowed
Dr. Naresh Agarwal S/o Shri Shiv Prasad Agarwal Vs Smt. Pallavi W/o Dr. Naresh Agarwal
Rajasthan High Court · (2017) 09 RAJ CK 0029
Indian Penal Code, 1860, Section 498A, Section 406 - Husband or relative of husband of a woman subjecting her to cruelty - Punishment for Criminal breach of trustHindu Ma
High Courts12 Sept 2017Disposed
Heera Ram S/o Shri Sukha Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 09 RAJ CK 0026