High Courts09 Nov 2017Dismissed
Anil Bhandari, Son of Shri Umaid Mal Bhandari Vs United India Insurance Company Ltd.,
Rajasthan High Court · (2017) 11 RAJ CK 0032
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 7 of 68
High Courts09 Nov 2017Disposed
Cheema Ram S/o Oppa Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0031
High Courts09 Nov 2017Dismissed
Ayub Khan Son of Vali Mohd Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0030
Indian Penal Code, 1860, Section 323, Section 341, Section 308, Section 354A - Punishment for voluntarily causing hurt - Punishment for wrongful rest
High Courts09 Nov 2017Dismissed
Jyoti Singhal D/o Narendra Kumar Singhal Vs State of Rajasthan Through the Secretary
Rajasthan High Court · (2017) 11 RAJ CK 0029
Hindu Marriage Act, 1955, Section 13B - Divorce by mutual consent
High Courts09 Nov 2017
Leela Ram @ Leelu Ram S/o Sohan Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0028
Code of Criminal Procedure, 1973, Section 313, Section 319 - Power to examine the accused - Power to proceed against other persons appearing to be guilty of offenceIndian
High Courts09 Nov 2017Allowed
Pankaj S/o Surendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0027
Indian Penal Code, 1860, Section 323, Section 341 - Punishment for voluntarily causing hurt - Punishment for wrongful restraintScheduled Castes and Scheduled Tribes (Preve
High Courts07 Nov 2017
Laxman Singh S/o Sh. Mehtabh Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0024
Indian Penal Code, 1860, Section 34, Section 342, Section 384, Section 394 - Acts done by several persons in furtherance of common intention - Punishme
High Courts07 Nov 2017Dismissed
Shri Abdul Salim S/o Late Shri Fateh Mohd Vs Sayeed Alam S/o Late Shri Fateh Mohd
Rajasthan High Court · (2017) 11 RAJ CK 0022
Code of Civil Procedure, 1908, Section 96 -Succession Rules, 1925, Section 63
High Courts06 Nov 2017Disposed
Bharat Singh S/o Shri Narpat Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0021
High Courts06 Nov 2017
Jagdish Bishnoi S/o Shri Poonma Ram Bishnoi Vs The Rajasthan Subordinate and Ministerial Service
Rajasthan High Court · (2017) 11 RAJ CK 0020
High Courts06 Nov 2017Dismissed
Vivek Kumar Beniwal S/o Shri Bhakhara Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0019
High Courts03 Nov 2017
Idan Singh S/o Sh. Girdhari Singh Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (2017) 11 RAJ CK 0018
High Courts03 Nov 2017
Rajesh Choudhary S/o Ganga Ram Choudhary Vs The State of Rajasthan
Rajasthan High Court · (2017) 11 RAJ CK 0017
High Courts02 Nov 2017Dismissed
M/s. Hotel Sunrise Vs The Employees State Insurance Corporation
Rajasthan High Court · (2017) 11 RAJ CK 0016
Employees State Insurance Act, 1948, Section 75, Section 82 - Matters to be decided by Employees Insurance Court - Appeal
High Courts02 Nov 2017
Tara Singh Vs Legal Representatives of late Maghar Singh s/o Deedar Singh
Rajasthan High Court · (2017) 11 RAJ CK 0015
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts01 Nov 2017
Kiran Bhai Kapadiya s/o Narayan Bhai & Ors. Vs The State of Rajasthan & Anr.
Rajasthan High Court · (2017) 11 RAJ CK 0076
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 120B, Section 420,
High Courts01 Nov 2017Dismissed
General Public Merta Road Vs Rafique @ Bundu Chhipa S/o Ishak Chhipa
Rajasthan High Court · (2017) 11 RAJ CK 0014
Code of Civil Procedure, 1908, Order 39Rule 7
High Courts01 Nov 2017Allowed
Naresh Taldar S/o Shri Mohan Lal Taldar, Vs Kalimuddin Bohra S/o Late Shri Taher Ali Bohra
Rajasthan High Court · (2017) 11 RAJ CK 0012
Code of Civil Procedure, 1908, Order 1Rule 10
High Courts01 Nov 2017
Laxmanram S/o. Shri Pukharam Vs Faulal S/o. Shri Mohanlal
Rajasthan High Court · (2017) 11 RAJ CK 0010
Motor Vehicle Act, 1988, Section 173(1)