COURT ARCHIVE

Rajasthan High Court judgments, 2017

1,360 judgments · page 6 of 68

High Courts17 Nov 2017Allowed

Ratan Lal Son of Shri Panna Lal Vs State of Rajasthan

Rajasthan High Court · (2017) 11 RAJ CK 0050

Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia

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High Courts17 Nov 2017Disposed

Shri Subhash Chand S/o Shri Bal Mukund Vs Smt. Parma Devi Kabara W/o Late Shri Ramjeevan Kabara

Rajasthan High Court · (2017) 11 RAJ CK 0049

Code of Civil Procedure, 1908, Section 96 - Appeal from original decree

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High Courts17 Nov 2017Disposed

Vinod Kumar Bishnoi S/o Shri Manmohan Bishnoi Vs State of Rajasthan

Rajasthan High Court · (2017) 11 RAJ CK 0048

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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High Courts16 Nov 2017Allowed

Balwant Singh S/o Pratap Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 11 RAJ CK 0047

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,

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High Courts16 Nov 2017Disposed

Bhupendra Joshi S/o. Khemraj Joshi Vs The State of Rajasthan

Rajasthan High Court · (2017) 11 RAJ CK 0046

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High Courts16 Nov 2017Allowed

M/s. Global Services Vs State of Rajasthan

Rajasthan High Court · (2017) 11 RAJ CK 0045

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High Courts16 Nov 2017Disposed

Kailash Buldak Son of Shri Asha Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 11 RAJ CK 0044

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High Courts16 Nov 2017Disposed

Mahendra Kumar Patel S/o Shri Bhim Patel Vs The State of Rajasthan

Rajasthan High Court · (2017) 11 RAJ CK 0043

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High Courts16 Nov 2017Disposed

Manak Chand Sharma S/o Shri Satyanarayan Sharma Vs The State of Rajasthan

Rajasthan High Court · (2017) 11 RAJ CK 0042

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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High Courts16 Nov 2017

Narsing Dan Son of Ranidan Vs State of Rajasthan

Rajasthan High Court · (2017) 11 RAJ CK 0041

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 147, S

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High Courts16 Nov 2017Disposed

Prem Singh S/o Shri Govind Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 11 RAJ CK 0040

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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High Courts16 Nov 2017Disposed

Sharvan Singh S/o Shri Sher Singh Vs The State of Rajasthan

Rajasthan High Court · (2017) 11 RAJ CK 0039

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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High Courts16 Nov 2017Allowed

Smt. Monika W/o Shri Deepak Karamchandani Vs Deepak Karamchanani S/o Shri Jagdish Karamchandani

Rajasthan High Court · (2017) 11 RAJ CK 0038

Code of Civil Procedure, 1908, Section 24 - General power of transfer and withdrawalIndian Penal Code, 1860, Section 498A, Section 406 - Husband o

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High Courts14 Nov 2017

Babu Lal Vs State of Rajasthan

Rajasthan High Court · (2017) 11 RAJ CK 0037

Code of Criminal Procedure, 1973, Section 313, Section 374(2), Section 357A - Power to examine the accused - Appeals from convictionsIndian Penal Cod

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High Courts14 Nov 2017Allowed

Vijaypal @ Vijay Singh Son of Shri Ramswaroop Vs State of Rajasthan

Rajasthan High Court · (2017) 11 RAJ CK 0036

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 302, Se

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High Courts13 Nov 2017Disposed Off