High Courts24 Jan 2017Allowed
Sohanlal S/o Shri Hemaram Vs State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0049
Limitation Act, 1908, Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 64 of 68
High Courts24 Jan 2017Allowed
United India Insurance Co. Ltd. Vs Jenaf Ben Wd/o Ibrahim Bhai
Rajasthan High Court · (2017) 01 RAJ CK 0047
High Courts23 Jan 2017
State of Rajasthan & Ors Vs Mohammad Khurshid Usta & Ors
Rajasthan High Court · (2017) 01 RAJ CK 0145
Constitution of India, Article 16 - Dissolution of a District or a Regional Council
High Courts23 Jan 2017
Ghanshyam S/o Shri Kalu Lal Soni, Vs Ashok Kumar Joshi S/o Shri Ram Chandra Joshi,
Rajasthan High Court · (2017) 01 RAJ CK 0098
Code of Criminal Procedure, 1973, Section 482, Section 397(3) - Saving of inherent powers of High Court - Calling for records to exercise powers of revisionEvidence Act, 1
High Courts23 Jan 2017
Rajendra Singh Sisodiya Vs State Of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0076
Persons with Disabilities Act, 1995, Section 47
High Courts23 Jan 2017Allowed
Heena D/o Abdul Hameed Vs Dastgir Ahamad S/o Mustafa Hussain Musalman
Rajasthan High Court · (2017) 01 RAJ CK 0046
Protection of Women From Domestic Violence Act, 2005, Section 12 - Application to Magistrate.
High Courts23 Jan 2017Dismissed
Shravan Ram Bidiyasar Vs Secretary (Administration)
Rajasthan High Court · (2017) 01 RAJ CK 0045
Indian Penal Code, 1860, Section 120B - Punishment of criminal conspiracyPrevention of Corruption Act, 1988, Section 19, Section 7,
High Courts23 Jan 2017Dismissed
The State of Rajasthan Vs Dr. Premlata Purohit
Rajasthan High Court · (2017) 01 RAJ CK 0044
High Courts23 Jan 2017
Sukhmandar Singh S/o Shri Bhupendra Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0043
Rajasthan Irrigation and Drainage Rules, 1955, Rule 11(2)
High Courts20 Jan 2017
United India Insurance Company Ltd. Vs Puna Ram & Anr.
Rajasthan High Court · (2017) 01 RAJ CK 0146
Code of Civil Procedure, 1908, Section 151 - Saving of Inherent powers of Court
High Courts20 Jan 2017
Sunil Soni Vs Khushbu Soni
Rajasthan High Court · (2017) 01 RAJ CK 0144
Constitution of India, Article 14, Article 16 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Dissolution of a Distr
High Courts20 Jan 2017
Magee D/o Shri Karna Ram Vs State of Rajasthan & ors.
Rajasthan High Court · (2017) 01 RAJ CK 0123
High Courts20 Jan 2017
Asstt Commissioner Vs M/S Paradise Investments
Rajasthan High Court · (2017) 01 RAJ CK 0103
Rajasthan Value Added Tax Act, 2003, Section 61
High Courts20 Jan 2017Allowed
Hari Lal S/o Gaj Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0084
Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeIndian Penal Code, 1860, Section 376, Section 363,
High Courts20 Jan 2017
Union of India & Anr. Vs Gajendra Huda.
Rajasthan High Court · (2017) 01 RAJ CK 0083
Constitution of India, Article 14, Article 21, Article 19, Article 16 - Appointment of Commission to inquire into and report on the administration of auto
High Courts20 Jan 2017Dismissed
Akil Rajasthan Sahakari Banks Adhikari Association Vs The State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0042
Constitution of India, Article 14 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions
High Courts20 Jan 2017Allowed
Rajendra Kishan, RAS Vs The State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0040
Constitution of India, Article 51A(j) -Rajasthan Civil Services (Service Matters) Appellate Tribunals Act, 1976, Section 2(f)(iv)
High Courts20 Jan 2017Dismissed
State of Rajasthan Vs Smt. Sheela James And W/o Shri Janveer James
Rajasthan High Court · (2017) 01 RAJ CK 0036
High Courts19 Jan 2017
Narsingh Vs Surendra Kumar & Ors.
Rajasthan High Court · (2017) 01 RAJ CK 0133
Code of Civil Procedure, 1908, Section 151, Order 18Rule 3 - Saving of Inherent powers of Court
High Courts19 Jan 2017
Ramveer Singh Jat Vs State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0130
Indian Penal Code, 1860, Section 279, Section 304A - Rash driving or riding on a public way - Causing death by negligenceMotor Vehicles Act, 1988, Se