High Courts27 Jan 2017Disposed
Satyendra Singh Rathore S/o Shri Atmaramji Rathore Vs State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0064
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 63 of 68
High Courts27 Jan 2017
Salman Khan S/o Anwar Khan Vs State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0063
Indian Penal Code, 1860, Section 34, Section 323, Section 341, Section 347 - Acts done by several persons in furtherance of common intention - Punishme
High Courts27 Jan 2017
Smt. Kamla Wife of Banshi Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0062
Code of Criminal Procedure, 1973, Section 313, Section 164, Section 374(2) - Power to examine the accused - Recording of confessions and statements - Appeals from convicti
High Courts27 Jan 2017Disposed
Smt.Takshshila Dwivedi d/o Late Shri Sharda Prasad Vs Ramesh Chandra Nagda s/o Roshan Lal Nagda
Rajasthan High Court · (2017) 01 RAJ CK 0060
Code of Civil Procedure, 1908, Order 9Rule 13
High Courts25 Jan 2017
Sandeep Vs Nagar Nigam & ors.
Rajasthan High Court · (2017) 01 RAJ CK 0128
Code of Civil Procedure, 1908, Section 10 - Stay of suit
High Courts25 Jan 2017Dismissed
Bhagwan Joshi S/o Shri Champa Lal Joshi Vs The State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0058
High Courts25 Jan 2017Dismissed
M/s Choudhary Enterprises Vs State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0056
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts25 Jan 2017Dismissed
Devkishan s/o Shri Bagtawar Mal Vs The Rajasthan Housing Board
Rajasthan High Court · (2017) 01 RAJ CK 0055
High Courts25 Jan 2017Dismissed
Prajlesh Nagar S/o Sh. Mahesh Chandra Nagar Vs State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0051
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 120B, Section 420,
High Courts25 Jan 2017
State of Rajasthan Vs Rahul Giri @ Bittu S/o Kailash Giri
Rajasthan High Court · (2017) 01 RAJ CK 0048
Code of Criminal Procedure, 1973, Section 313, Section 378(iii), Section 378(i) - Power to examine the accused - Appeal in case of acquittal - Appeal in case of acquittal<
High Courts24 Jan 2017
Rajeshwari Devi Vs Additional Chief Judicial Magistrate & Anr
Rajasthan High Court · (2017) 01 RAJ CK 0141
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtRajasthan Rent Control Act, 2001, Section 15, Section 9
High Courts24 Jan 2017
State of Rajasthan and anr. Vs Smt Dhaka Bai and ors.
Rajasthan High Court · (2017) 01 RAJ CK 0136
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
High Courts24 Jan 2017
Ramesh Chandra Vs Chandra Singh & ors.
Rajasthan High Court · (2017) 01 RAJ CK 0132
Rajasthan Tenancy Act, 1955, Section 15A -Rajasthan Colonisation Act, 1954, Section 13A
High Courts24 Jan 2017
Iktisar Ali Vs Union of India
Rajasthan High Court · (2017) 01 RAJ CK 0117
Constitution of India, Article 14 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regionsIndian Penal Code, 1860,
High Courts24 Jan 2017Dismissed
Atul alias Samlesh s/o Aaram Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0059
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 34 - Punishment for murde
High Courts24 Jan 2017Allowed
Dinesh Chandra Baranda s/o Sh. Arji Baranda Vs Bank of Baroda
Rajasthan High Court · (2017) 01 RAJ CK 0057
High Courts24 Jan 2017Dismissed
Ganpat Lal Panwar S/o Shri Parumal Mali Vs State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0054
Constitution of India, Article 226 - Power of High Courts to Issue certain writsSecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002,
High Courts24 Jan 2017Dismissed
LRs of Ram Kishan / Smt. Geeta Vs Manager, Gangapur Cooperative Spinning Mills
Rajasthan High Court · (2017) 01 RAJ CK 0053
High Courts24 Jan 2017
Nimb Singh @ Nem Singh S/o Shri Bachal Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 01 RAJ CK 0052
Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2
High Courts24 Jan 2017Dismissed
Prof. S.P. Paliwal S/o Shri Mukut Bihari Vs Jai Narayan Vyas University
Rajasthan High Court · (2017) 01 RAJ CK 0050
University of Rajasthan Pension Regulations, 1990, Regulation 18, Regulation 17(a)