High Courts02 Mar 2017
V K Gupta Vs State Of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0016
Rajasthan Financial Corporation Employees Pension Regulations, 1990, Regulation 3 -Rajasthan State Financial Corporation Act, 1951, Section 48(1)
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 54 of 68
High Courts02 Mar 2017
Gena Ram S/o Shri Dungaji Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0015
Indian Penal Code, 1860, Section 120B, Section 420, Section 468, Section 471, Section 467, Section 409,
High Courts02 Mar 2017
Jeevendra Prajapat @ Chintu Vs State
Rajasthan High Court · (2017) 03 RAJ CK 0004
Indian Penal Code, 1860, Section 420, Section 506, Section 406, Section 354, Section 509, Section 501A - Ch
High Courts01 Mar 2017Allowed
Anita Kumari D/o Padam Singh & Anr Vs State of Rajasthan Through PP
Rajasthan High Court · (2017) 03 RAJ CK 0127
Code of Criminal Procedure, 1973, Section 437, Section 438, Section 439 - When bail may be taken in case of non-bailable offence - Direction for grant of bail to person ap
High Courts01 Mar 2017
State of Rajasthan Vs Mangal Singh S/o Buddha
Rajasthan High Court · (2017) 03 RAJ CK 0123
Constitution of India, Article 20(3) - Protection in respect of conviction for offencesCode of Criminal Procedure, 1973, Section 161, Section 162,
High Courts01 Mar 2017Allowed
Ravi S/o Shri Jagdish Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0014
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 399, S
High Courts01 Mar 2017Allowed
Jabbar S/o Ali Bux Mewati Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0012
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 394 - Voluntarily causi
High Courts01 Mar 2017Allowed
Arvind S/o Shri Kanyha Lal Vs The State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0008
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts01 Mar 2017Allowed
Jairam S/o Sh. Chhotu Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0006
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts01 Mar 2017Disposed
Mahaveer Singh S/o Shri Mohan Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0005
Constitution of India, Article 14, Article 309 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Recruitment and cond
High Courts01 Mar 2017
Smt. Richa Rupela W/o Shri Shashank Rupela Vs Shashank Rupela S/o Shri Khush Dayal Rupela
Rajasthan High Court · (2017) 03 RAJ CK 0003
Hindu Marriage Act, 1955, Section 9, Section 13B - Restitution of conjugal rights - Divorce by mutual consentFamily Courts Act, 1984, Section 19 - Ap
High Courts01 Mar 2017Disposed
Jaishree Gajja wife of Shri Murlimanohar Gajja Vs State of Rajasthan
Rajasthan High Court · (2017) 03 RAJ CK 0002
High Courts28 Feb 2017
Smt. Surya Vs State of Rajasthan
Rajasthan High Court · (2017) 02 RAJ CK 0095
Code of Criminal Procedure, 1973, Section 161, Section 161, Section 313, Section 313, Section 374 (2), Section 3
High Courts28 Feb 2017Dismissed
Chand Mohd. S/o Shri A.N. Khan Vs Hindustan Petroleum Corporation Ltd
Rajasthan High Court · (2017) 02 RAJ CK 0014
High Courts27 Feb 2017
Dr. Priya Soloman Vs State Of Rajasthan, through the Principal Secretary, & Ors.,
Rajasthan High Court · (2017) 02 RAJ CK 0113
Rajasthan Civil Services Appellate Tribunal Act, 1976, Section 2(f)
High Courts27 Feb 2017
Jodhpur Vidhyut Vitran Nigam Ltd. Vs Ramzan S/o Sh. Shokat Ali Shah
Rajasthan High Court · (2017) 02 RAJ CK 0097
Electricity Act, 2003, Section 161, Section 161 - Notice of accidents and inquiries - Notice of accidents and inquiries
High Courts27 Feb 2017Disposed
Smt. Khetu Devi W/o Shri Babulal Vs Jetharam S/o Late Shri Kanaram
Rajasthan High Court · (2017) 02 RAJ CK 0092
Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2
High Courts27 Feb 2017Allowed
Amar Singh S/o Pat Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 02 RAJ CK 0091
Code of Criminal Procedure, 1973, Section 374(2), Section 437A - Appeals from convictionsIndian Penal Code, 1860, Section 302, S
High Courts27 Feb 2017Allowed
Asif S/o Shri Pappan Khan Vs State of Rajasthan
Rajasthan High Court · (2017) 02 RAJ CK 0084
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 307, S
High Courts27 Feb 2017
Bhakatveer Singh S/o Shri Kishore Singh Vs State of Rajasthan Through Public Prosecutor
Rajasthan High Court · (2017) 02 RAJ CK 0083
Rajasthan Excise Act, 1950, Section 14, Section 16, Section 54