COURT ARCHIVE

Rajasthan High Court judgments, 2017

1,360 judgments · page 52 of 68

High Courts09 Mar 2017Allowed

Vikram Singh S/o Shri Man Singh Chouhan Vs The State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0043

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec

Read judgment

High Courts09 Mar 2017

Smt. Shakuntala Devi W/o Shri Vijay Singh Vs The State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0042

Read judgment

High Courts08 Mar 2017

Heeralal S/o Dalla Vs State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0129

Code of Criminal Procedure, 1973, Section 164, Section 357A - Recording of confessions and statementsProtection Of Children From Sexual Offences Act, 2012,

Read judgment

High Courts08 Mar 2017Allowed

Shri Pushtikar Education Trust Vs Aswani Purohit S/o Shri Gopikishan Purohit

Rajasthan High Court · (2017) 03 RAJ CK 0041

Code of Civil Procedure, 1908, Section 151, Order 6Rule 17 - Saving of Inherent powers of Court

Read judgment

High Courts08 Mar 2017Allowed

Gulab Singh S/o Sh. Devi Singh Vs The State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0040

Read judgment

High Courts08 Mar 2017Allowed

Khemraj Meena S/o Sh. Kaluji Meena Vs The State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0038

Read judgment

High Courts08 Mar 2017Allowed

Mahesh Bhai S/o Shri Rasik Bhai Vs State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0037

Code of Criminal Procedure, 1973, Section 439, Section 446 - Special powers of High Court or Court of Session regarding bail - Procedure when bond has been forfeitedIndian

Read judgment

High Courts08 Mar 2017Allowed

Nizamudeen S/o Late Mohammed Khan Vs Rajasthan State Road Transport Corporation

Rajasthan High Court · (2017) 03 RAJ CK 0036

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

Read judgment

High Courts08 Mar 2017Disposed

Vivek Chaturvedi Vs State Of Raj And Ors

Rajasthan High Court · (2017) 03 RAJ CK 0035

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

Read judgment

High Courts08 Mar 2017Allowed

Ajaysingh Vs State

Rajasthan High Court · (2017) 03 RAJ CK 0025

Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsProt

Read judgment

High Courts07 Mar 2017Dismissed

MADAN LAL Vs KANHAIYA LAL

Rajasthan High Court · (2017) 03 RAJ CK 0189

Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtRajasthan Munici

Read judgment

High Courts07 Mar 2017

Radheyshyam Vs Meera Daughter of Ramkishore

Rajasthan High Court · (2017) 03 RAJ CK 0182

Hindu Marriage Act, 1955, Section 24, Section 9 - Maintenance pendente lite and expenses of proceedings - Restitution of conjugal rights

Read judgment

High Courts07 Mar 2017

Rakesh Kumar Vs Board of Revenue & Ors

Rajasthan High Court · (2017) 03 RAJ CK 0180

Constitution of India, Article 227 -Rajasthan Tenancy Act, 1955, Section 91

Read judgment

High Courts07 Mar 2017

Bhaskar Pareek Vs The State of Rajasthan & ors.

Rajasthan High Court · (2017) 03 RAJ CK 0155

Read judgment

High Courts07 Mar 2017

Brij Mohan Chand Mathur & ors. Vs The State of Rajasthan & ors.

Rajasthan High Court · (2017) 03 RAJ CK 0154

Read judgment

High Courts07 Mar 2017

Dilip Singh Through Lrs & Another Vs Smt Anita Sharma And Others

Rajasthan High Court · (2017) 03 RAJ CK 0136

Code of Civil Procedure, 1908, Section 151, Section 148 - Saving of Inherent powers of Court - Enlargement of time

Read judgment

High Courts07 Mar 2017Disposed

Kapoor Chand S/o Niranjan Lal Vs Rajendra Sharma S/o Chiranji Lal Jangir

Rajasthan High Court · (2017) 03 RAJ CK 0039

Code of Civil Procedure, 1908, Section 100 - Second appeal

Read judgment

High Courts07 Mar 2017Dismissed

Arjun Kumar S/o Shree Ram Kumar Vs The State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0034

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

Read judgment

High Courts07 Mar 2017Allowed

Babu Lal Singhal S/o Sh. Prabhu Dayal Singhal Vs Dilip Singh s/o Soni Singh

Rajasthan High Court · (2017) 03 RAJ CK 0033

Rent Control Act, 2001, Section 9, Section 19(8)

Read judgment

High Courts07 Mar 2017Allowed

Karmiram S/o Bharmalji Vs The State of Rajasthan

Rajasthan High Court · (2017) 03 RAJ CK 0032

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 147, S

Read judgment