COURT ARCHIVE

Rajasthan High Court judgments, 2017

1,360 judgments · page 55 of 68

High Courts27 Feb 2017Allowed

Hayat Khan S/o Shri Hanif Khan Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0079

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 147, S

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High Courts27 Feb 2017Allowed

Ikram Khan S/o Haji Gafoor Vs State of Rajasthan Through Public Prosecutor

Rajasthan High Court · (2017) 02 RAJ CK 0078

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 302, Se

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High Courts27 Feb 2017Allowed

Pappu Ram S/o Shankar Lal Vs The State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0074

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 323, S

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High Courts27 Feb 2017Allowed

Rajesh S/o Naval Ram Dangi Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0011

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,

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High Courts27 Feb 2017

Sunil S/o Mohan Lal Tiwari Vs Smt. Abhilasha W/o Sunil Tiwari

Rajasthan High Court · (2017) 02 RAJ CK 0007

Code of Criminal Procedure, 1973, Section 151, Section 107 - Arrest to prevent the commission of cognizable offences - Security for keeping the peace in other casesHindu M

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High Courts27 Feb 2017

Jalaram S/o Hariram Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0001

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailNarcotic Drugs and Psychotropic Substances Act, 1985, Section

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High Courts23 Feb 2017

Smt. Rashmi Saxena Vs Suresh Prakash Saxena

Rajasthan High Court · (2017) 02 RAJ CK 0141

Specific Relief Act, 1963, Section 39 - Mandatory injunctionsHindu Marriage Act, 1955, Section 13B - Divorce by mutual consentEasements Act, 1882

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High Courts23 Feb 2017

M/s. Jeetmal Shankar Lal and anr Vs Shri Subash Chand (Since deceases) and ors

Rajasthan High Court · (2017) 02 RAJ CK 0116

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High Courts23 Feb 2017Disposed

Alpha Beta Shiksha Samiti Vs State of Rajasthan & Anr.

Rajasthan High Court · (2017) 02 RAJ CK 0099

Constitution of India, Article 226 - Power of High Courts to Issue certain writsTransfer of Property Act, 1882, Section 65A - Mortgagors power to lease

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High Courts23 Feb 2017

State of Rajasthan Vs Narender Singh Udawat

Rajasthan High Court · (2017) 02 RAJ CK 0089

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High Courts23 Feb 2017Allowed

Suresh Kumar S/o Vijendra Singh Vs The State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0087

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bail

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High Courts23 Feb 2017

Dalbeer Singh Vs Director Secondary Edu&Ors

Rajasthan High Court · (2017) 02 RAJ CK 0082

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High Courts23 Feb 2017Dismissed

Dr. Shyam Sunder Bairawa S/o Shri Gopilal Bairawa Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0081

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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High Courts23 Feb 2017Allowed

Mangi Lal S/o Shri Jagmal Ram Vs The State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0076

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailEvidence Act, 1872, Section 27 - How much of information

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High Courts23 Feb 2017

Mangla Ram S/o Shri Gokala Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0075

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 323, S

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High Courts23 Feb 2017Allowed

Deepak Nat S/o Laxman Nat Vs The State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0073

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,

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High Courts23 Feb 2017Allowed

Rajpreet Singh @ Raju @ Bhatt Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0010

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec

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High Courts23 Feb 2017

Ram Kumar S/o Sahi Ram Vs State of Rajathan

Rajasthan High Court · (2017) 02 RAJ CK 0008

Indian Penal Code, 1860, Section 304, Section 34, Section 323 - Punishment for culpable homicide not amounting to murder - Acts done by several persons in furtherance of co

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High Courts22 Feb 2017

The Secretary, The Nagaur Co-operative Land Development Bank Vs Rahul Sankhla

Rajasthan High Court · (2017) 02 RAJ CK 0088

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High Courts22 Feb 2017Dismissed

Arvind S/o Shri Amar Singh Matoria Vs The State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0085

Rajasthan Stamp Act, 1998, Section 51(2)

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