COURT ARCHIVE

Rajasthan High Court judgments, 2017

1,360 judgments · page 40 of 68

High Courts11 Apr 2017Disposed

Late Chandrabhan Ojha S/o Late Shri Chetram Ojha (Vijay Kumar S/o Late Shri Chandrabhan Ojha) Vs Murti Mandir Shri Raghunath Ji Maharaj

Rajasthan High Court · (2017) 04 RAJ CK 0048

Code of Civil Procedure, 1908, Section 100 - Second appeal

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High Courts11 Apr 2017Dismissed

Raj Kumar S/o Bhagwana Ram Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0047

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High Courts11 Apr 2017Allowed

Rajesh Kuamr S/o Randheer Vs State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0046

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec

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High Courts11 Apr 2017Dismissed

Sushila Soni D/o Shri Bala Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0045

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High Courts10 Apr 2017

Panna Lal Vs Smt. Pushpa

Rajasthan High Court · (2017) 04 RAJ CK 0230

Indian Penal Code, 1860, Section 498A, Section 323 - Husband or relative of husband of a woman subjecting her to cruelty - Punishment for voluntarily causing hurtHindu Ma

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High Courts10 Apr 2017

Prem Singh Vs The Union of India & Ors.

Rajasthan High Court · (2017) 04 RAJ CK 0227

National Highways Act,1956, Section 3G (5)

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High Courts10 Apr 2017

Ragunath Menaria Vs State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0222

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High Courts10 Apr 2017

Madhu Misra Vs Union Of India & ors.

Rajasthan High Court · (2017) 04 RAJ CK 0213

Constitution of India, Article 14, Article 16 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Dissolution of a Distr

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High Courts10 Apr 2017

Jintendra Kumar Sharma Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0188

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High Courts10 Apr 2017

Rukmani Jethani And Ors Vs Gopal Singh And Ors

Rajasthan High Court · (2017) 04 RAJ CK 0186

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High Courts10 Apr 2017Allowed

Bheru Singh S/o Kan Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0044

Code of Criminal Procedure, 1973, Section 313, Section 174, Section 176, Section 437A - Power to examine the accused - Police to enquire and report o

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High Courts10 Apr 2017

Chaina Ram S/o Dudaram Vs State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0043

Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia

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High Courts10 Apr 2017Allowed