High Courts06 Apr 2017Allowed
Jabbar Singh S/o Shri Narpat Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0033
Indian Penal Code, 1860, Section 147, Section 307, Section 323, Section 326, Section 148, Section 325,
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 42 of 68
High Courts06 Apr 2017Allowed
Jadish S/o Shri Ram Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0032
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 323, S
High Courts06 Apr 2017Allowed
Jog Singh S/o Shri Uk Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0030
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 506 - Punishment for cr
High Courts06 Apr 2017Allowed
Kamlesh S/o Hurji Sarpota Meena Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0029
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 306 - Abetment of Suidd
High Courts06 Apr 2017Allowed
Kan Singh S/o Juth Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0028
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 506 - Punishment for cr
High Courts06 Apr 2017Allowed
Kishore Kumar S/o Shri Pratap Chand Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0027
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec
High Courts06 Apr 2017Dismissed
Madhvi Sharma Vs The Central Administrative Tribunal
Rajasthan High Court · (2017) 04 RAJ CK 0026
Central Civil Services (Classification, Control and Appeal) Rules, 1965, Rule 14
High Courts06 Apr 2017Disposed
MANAGING COMMITTEE, SARASWATI NIKETAN SENIOR Vs Smt. GEETA RAJPUT W/o Shri Lal Singh Rajput
Rajasthan High Court · (2017) 04 RAJ CK 0025
High Courts06 Apr 2017
Prem Shankar Somvanshi S/o Shri Hanuman Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0024
High Courts06 Apr 2017Allowed
Rameshchandra Paliwal, Proprietor, M/s. Paliwal Perfumers Vs Sima & Company
Rajasthan High Court · (2017) 04 RAJ CK 0023
Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2
High Courts06 Apr 2017
Sunil Bishnoi son of Shri Hanuman Singh Bishnoi Vs Indian Oil Corporation Limited
Rajasthan High Court · (2017) 04 RAJ CK 0022
Rajasthan Tenancy Act, 1955, Section 45
High Courts04 Apr 2017
Sher Singh Vs Managing Director
Rajasthan High Court · (2017) 04 RAJ CK 0234
Industrial Disputes Act, 1947, Section 33 C (2) -Industrial Disputes Rules, 1958, Rule 22-A
High Courts04 Apr 2017
Ramgopal S/o Shri Shiv Singh Vs State of Rajasthan & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0200
Indian Penal Code, 1860, Section 304-II -Arms Act, 1959, Section 3, Section 25 - Licence for a acquisition and possessionof firearms and ammunition
High Courts04 Apr 2017
LRs of Ghan Shyam Das & Ors. Vs State of Rajasthan & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0191
Rajasthan Tenancy Act, 1955, Section 19(1)
High Courts04 Apr 2017
Late Shri Kamlesh Ramsnehi & Ors. Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0190
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts04 Apr 2017
Rashmi Choudhary Vs State of Rajasthan & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0185
High Courts04 Apr 2017Dismissed
MANGI LAL Vs NARAYANI BAI
Rajasthan High Court · (2017) 04 RAJ CK 0184
Hindu Marriage Act, 1955 — Section 9, Section 28, Section 29(2)Family Courts Act, 1984 — Section 19
High Courts04 Apr 2017
Indu Devi Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0183
Code of Criminal Procedure, 1973, Section 110 - Security for good behaviour from habitual offendersIndian Penal Code, 1860, Section 302, Section 34
High Courts04 Apr 2017
Kesar Lal Meena Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0170