High Courts07 Apr 2017
Lrs of Harbansh Lal & Ors. Vs Nathmal & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0192
Code of Civil Procedure, 1908, Order 41Rule 22
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 41 of 68
High Courts07 Apr 2017
National Insurance Co Ltd Vs Jagannath & Anr
Rajasthan High Court · (2017) 04 RAJ CK 0182
High Courts07 Apr 2017
JitendrSa Kumar Choudhary Vs State of Rajasthan & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0180
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958, Rule 17
High Courts07 Apr 2017
Karna Ram Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0172
Code of Civil Procedure, 1908, Order 26Rule 9, Order 39Rule 7
High Courts07 Apr 2017
Arun Kumar Nagda Vs The Indian Oil Corporation Limited & Anr.
Rajasthan High Court · (2017) 04 RAJ CK 0160
High Courts07 Apr 2017Dismissed
Kaushalya Paliwal W/o Harigopal Paliwal Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0039
High Courts07 Apr 2017
Raju Singh Son of Shri Idan Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0038
High Courts07 Apr 2017Dismissed
Rakesh @ Rodia S/o Sharwan Kumar Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0037
Code of Criminal Procedure, 1973, Section 313, Section 464 - Power to examine the accused - Effect of omission to frame, or absence of, or error in, chargeIndian Penal Cod
High Courts06 Apr 2017
Smt.Jogendra Kaur & Ors Vs Board of Revenue for Rajasthan & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0231
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973, Section 4, Section 15(2), Section 11, Section 4(1), Section 15(1)
High Courts06 Apr 2017
Prakash Chandra Bothra Vs Union of India & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0228
High Courts06 Apr 2017
Sita Ram Vs Trilok Chand Hurkat
Rajasthan High Court · (2017) 04 RAJ CK 0219
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts06 Apr 2017
Narayan Lal & Anr. Vs Sohan Lal & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0205
Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2 -Limitation Act, 1908, Section 5
High Courts06 Apr 2017
Ravindra Singh & ors. Vs State of Rajasthan & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0199
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts06 Apr 2017
Mahesh Kumar Soni Vs The Judicial Magistrate & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0196
Code of Criminal Procedure, 1973, Section 125, Section 125(4) - Order for maintenance of wives, children and parents - Order for maintenance of wives, children and parents
High Courts06 Apr 2017
Jugal Kishore & Ors Vs Board of Revenue, Rajasthan, Ajmer & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0181
High Courts06 Apr 2017
Amrit Kanwar & Ors. Vs Ram Bharose & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0162
High Courts06 Apr 2017
Anand Bajaj & Anr. Vs Nagar Nigam, & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0161
Code of Civil Procedure, 1908, Order 1Rule 10
High Courts06 Apr 2017
Satya Narayan Koolwal Vs Dev Vart Jangir
Rajasthan High Court · (2017) 04 RAJ CK 0137
Transfer of Property Act, 1882, Section 54 - "Sale defined"Code of Criminal Procedure, 1973, Section 313, Section 357(3), Section
High Courts06 Apr 2017Allowed
Badri S/o Hajari Jat, R/o Village Haled Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0035
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 323, S
High Courts06 Apr 2017Allowed
Haneef Khan @ Hippu S/o Sh. Kalu Khan Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0034
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec