High Courts04 Apr 2017Dismissed
Smt. Sharda W/o Shri Bhusan Kumar Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0006
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 44 of 68
High Courts03 Apr 2017Disposed
SURENDRA KUMAR GURJAR & ORS Vs STATE OF RAJASTHAN & ORS.
Rajasthan High Court · (2017) 04 RAJ CK 0239
Constitution of India, Article 309 - Recruitment and conditions of service of persons serving the Union or a State
High Courts03 Apr 2017
Velji Vs Natwar Lal & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0237
Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals
High Courts03 Apr 2017
Vinod Kumar Verma Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0236
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958, Rule 14, Rule 16, Rule 19
High Courts03 Apr 2017
Poorna Ram Vs Legal representatives of late Smt. Kishni & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0229
Specific Relief Act, 1963, Section 10 - Cases in which specific performance of contract enforceable
High Courts03 Apr 2017
Priti Meena Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0226
High Courts03 Apr 2017
Sunil Solanki Vs Mohan Lal Parihar & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0223
Code of Criminal Procedure, 1973, Section 97 - Search for person wrongfully confinedGuardians and Wards Act, 1890, Section 25, Section 25,
High Courts03 Apr 2017
Smt. Neetu Kumari Vs Shri Rajendra Kumar Salvi
Rajasthan High Court · (2017) 04 RAJ CK 0211
Hindu Marriage Act, 1955, Section 13 - Divorce
High Courts03 Apr 2017
Narayani Vs Nandram Das & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0204
Code of Civil Procedure, 1908, Order 1Rule 10
High Courts03 Apr 2017
Sampat Singh Vs The State of Rajasthan & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0198
Constitution of India, Article 226 - Power of High Courts to Issue certain writsRajasthan Panchayats Raj Act, 1994, Section 38
High Courts03 Apr 2017
Jaswant Kumar Verma Vs Rajasthan State Roadways Transport Corporation & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0179
Constitution of India, Article 226 - Power of High Courts to Issue certain writsIndustrial Disputes Act, 1947, Section 10, Section 10A - Reference
High Courts03 Apr 2017
Ghewar Ram Vs Hardayal Singh Champawat & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0177
Motor Vehicle Act, 1988, Section 173
High Courts03 Apr 2017
Girdhari, & Anr. Vs The District Collector Churu, & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0176
Code of Civil Procedure, 1908, Order 7Rule 17
High Courts03 Apr 2017
Smt.Vimla Devi Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0155
Code of Criminal Procedure, 1973, Section 437A -Indian Penal Code, 1860, Section 120B, Section 302, Section 201 - Punishm
High Courts03 Apr 2017
Saddam Hussain Vs Mahendra Singh S/o Chain Singh
Rajasthan High Court · (2017) 04 RAJ CK 0150
Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals
High Courts03 Apr 2017Allowed
Mushtaq Ahmed S/o Shri Ali Baksh Vs Mohd. Akhtar
Rajasthan High Court · (2017) 04 RAJ CK 0068
Code of Civil Procedure, 1908, Section 100 - Second appealTransfer of Property Act, 1882, Section 123, Section 129 - Transfer how effected - Savin
High Courts03 Apr 2017
Gopal Soni S/o Champa Lal Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0005
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 380, S
High Courts03 Apr 2017
Jitendra S/o Ramkishore @ Kishore Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0004
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 498A,
High Courts03 Apr 2017
Kajod Mal S/o Bheruram Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0003
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts03 Apr 2017Allowed
Shrawanram Vs State
Rajasthan High Court · (2017) 04 RAJ CK 0002
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 354, S