High Courts17 Apr 2017
The State of Rajasthan Vs Ashok Hotel & Anr.
Rajasthan High Court · (2017) 04 RAJ CK 0158
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 38 of 68
High Courts17 Apr 2017
Altaf Raja S/o Sheikh Mukhtyar Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0076
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts17 Apr 2017Dismissed
Ishwar Lal S/o Late Shri Arjun Lal Ji Shrimal Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0075
High Courts17 Apr 2017
Jagroop Singh S/o Hakam Singh Vs State Of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0074
Code of Criminal Procedure, 1973, Section 161, Section 174, Section 164, Section 437A - Examination of witnesses by police - Police to enquire and re
High Courts17 Apr 2017
Mahendra S/o Shri Harji Regar Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0073
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 498A,
High Courts17 Apr 2017
Manohar Lal S/o Shri Dhanna Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0072
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts17 Apr 2017
Suresh Kumar S/o Shri Fulla Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0071
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts13 Apr 2017Allowed
Ramesh Chand Manchanda S/o Sh. Bosa Ram Manchanda Vs The Food Corporation of India
Rajasthan High Court · (2017) 04 RAJ CK 0242
High Courts13 Apr 2017
Ranjit Singh Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2017) 04 RAJ CK 0187
General Clauses Act, 1897, Section 3, Section 2, Section 24, Section 56 -Rajasthan General Clauses Act, 1955, Section 6, Section 27 -
High Courts13 Apr 2017
Bhagwati Lal Vs Smt. Sangeeta
Rajasthan High Court · (2017) 04 RAJ CK 0146
Code of Civil Procedure, 1908, Order 5 Rule 20
High Courts13 Apr 2017
Rajat Sharma Vs Smt Ruchi Sharma
Rajasthan High Court · (2017) 04 RAJ CK 0141
Protection of Women From Domestic Violence Act, 2005, Section 23 - Power to grant interim and exparte orders.
High Courts13 Apr 2017Allowed
Smt. Pratibha Singhal w/o Shri Dinesh Kumar Agarwal Vs The Bank of Baroda
Rajasthan High Court · (2017) 04 RAJ CK 0138
High Courts13 Apr 2017Dismissed
Kalu Ram Poonia S/o Shri Khyali Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0069
High Courts13 Apr 2017
Natha Ram S/o Shri Raja Ram Choudhary Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0067
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts13 Apr 2017Allowed
Ranjeet Singh S/o Shri Bhagwana Ram Vs The Union of India
Rajasthan High Court · (2017) 04 RAJ CK 0065
Indo-Tibetan Border Police Force Act, 1992, Rule 41, Rule 42, Section 44(e)
High Courts13 Apr 2017Dismissed
Smt. Uma Garg W/o Shri Madanlal Garg Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0064
High Courts13 Apr 2017Dismissed
Smt. Banarasi Devi W/o Shri Prem Kumar Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0063
High Courts12 Apr 2017Allowed
MUKAN SINGH RAJPUROHIT Vs STATE OF RAJASTHAN & ORS.
Rajasthan High Court · (2017) 04 RAJ CK 0208
Constitution of India, Article 14 -Rajasthan Pension Rules, 1996, Rule 91
High Courts12 Apr 2017
Union Of India & Ors. Vs Dal Chand Balai
Rajasthan High Court · (2017) 04 RAJ CK 0168
High Courts12 Apr 2017
Sunita Devi Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0152
Rajasthan Civil Services (Pension) Rules, 1996, Rule 67, Rule 62