High Courts18 Apr 2017
Dr.P.K.Kulshrestha Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0143
Rajasthan Civil Services (Commutation of Pension) Rules, 1996, Section 7(2)(b)
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 37 of 68
High Courts18 Apr 2017
Shyam Sunder @ Mangat Ram Vs State of Rajasthan and another
Rajasthan High Court · (2017) 04 RAJ CK 0139
Code of Criminal Procedure, 1973, Section 251 - Substance of accusation to be statedNegotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficien
High Courts18 Apr 2017Disposed
Devaram S/o Shri Lalu Ramji Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0089
High Courts18 Apr 2017
Hukam Singh S/o Sh. Prithvi Singh Vs State of Rajasthan Through Public Prosecutor
Rajasthan High Court · (2017) 04 RAJ CK 0088
Code of Criminal Procedure, 1973, Section 439, Section 161 - Special powers of High Court or Court of Session regarding bail - Examination of witnesses by policeIndian Pen
High Courts18 Apr 2017Dismissed
Mani Ram Jat S/o Shri Khanga Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0087
High Courts18 Apr 2017Dismissed
Mukesh Bareth S/o Shri Kajor Bareth Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0086
High Courts18 Apr 2017
Naina Ram S/o Shri Poona Ji Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0085
Code of Criminal Procedure, 1973, Section 437A -Indian Penal Code, 1860, Section 302, Section 34 - Punishment for murder - Acts done by several
High Courts18 Apr 2017Dismissed
Omprakash Bhakar S/o Ram Niwas Bhakar Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0084
High Courts18 Apr 2017
Patiya S/o Shri Bheriya Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0083
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts18 Apr 2017Dismissed
Rajkumar Bhakar S/o Rupa Ram Bhakar Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0082
High Courts18 Apr 2017Dismissed
Ramesh Kumar Vyas S/o Sita Ram Vyas Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0081
High Courts18 Apr 2017Dismissed
Ravindra Pratap Singh S/o Shri Anand Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0080
High Courts18 Apr 2017Dismissed
Smt. Priyanka D/o Shri Amar Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0079
High Courts18 Apr 2017Dismissed
Virdha Ram S/o Shri Khangar Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0077
High Courts17 Apr 2017
Uganti Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0238
Constitution of India, Article 226 - Power of High Courts to Issue certain writsIndian Penal Code, 1860, Section 302, Section 201 - Punishment for
High Courts17 Apr 2017
Sita Ram Vs Collector, Jaipur & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0218
Control of National Highway (Land and Traffic) Act, 2002, Section 23, Section 24, Section 26 - Highway land to be deemed as property of Central Government - Prevention of occ
High Courts17 Apr 2017
Smt. Nairaj Devi Vs Smt. Aruna Kanwar
Rajasthan High Court · (2017) 04 RAJ CK 0212
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 7Rule 14 -
High Courts17 Apr 2017
Murlidhar Agrawal Vs Preeti & Anr.
Rajasthan High Court · (2017) 04 RAJ CK 0209
Hindu Marriage Act, 1955, Section 5, Section 12 (1) - Conditions for a Hindu marriage - Voidable marriages
High Courts17 Apr 2017
Lachchhi Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0169
High Courts17 Apr 2017
Bhagwan Das Vs State of Rajasthan & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0166