High Courts20 Apr 2017
Murari Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0206
Rajasthan Civil Service (Classification, Control and Appeal) Rules, 1958, Rule 16, Rule 18
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 36 of 68
High Courts20 Apr 2017
M/s. Girdhar Filling Station Vs District Magistrate, Nagaur.
Rajasthan High Court · (2017) 04 RAJ CK 0142
Petroleum Rules, 2002, Rule 152, Rule 152, Rule 150, Rule 150
High Courts20 Apr 2017Allowed
Lal Mohammad Alias Mangu S/o Vali Mohammad Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0097
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts20 Apr 2017Allowed
Mohan Lal S/o Hari Narayan Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0096
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts20 Apr 2017Allowed
Onkar S/o Ravji, B/c Meena Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0095
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 302, S
High Courts20 Apr 2017
Sant Ram S/o Jeet Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0094
High Courts20 Apr 2017
Rashid Mohammad S/o Kamrudeen Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0093
Code of Criminal Procedure, 1973, Section 439 -Rajasthan Bovine Animal (Prohibition of Slaughters and Regulation of Temporary Migration or Export) Act, 1995, Section 6, Section 8, Section 9, Section 5
High Courts19 Apr 2017
Smt. Khatoon Vs Ramjan Khan & anr.
Rajasthan High Court · (2017) 04 RAJ CK 0214
Code of Criminal Procedure, 1973, Section 397, Section 401, Section 107, Section 116(3) - Calling for records to exercise powers of revision - High Co
High Courts19 Apr 2017
Rameshwar Lal Bagotia Vs The Union of India & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0201
High Courts19 Apr 2017
M/S Gain Singh Gehlot Vs The Managing Director & Anr.
Rajasthan High Court · (2017) 04 RAJ CK 0178
Arbitration and Conciliation Act, 1996, Section 7(1), Section 2(b), Section 11(6) - Arbitration agreement - Definitions - Appointment of arbitrators
High Courts19 Apr 2017
Banshidhar Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0167
Rajasthan Co-operative Societies Act, 2001, Section 30(1), Section 27(2)
High Courts19 Apr 2017
Sayara w./o late Yusuf & Ors. Vs The Motor Accident Claims Tribunal, Pali. & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0151
High Courts19 Apr 2017
Smt. Krishna Bhaseen & anr. Vs Smt. Shail Bhargava & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0145
Code of Civil Procedure, 1908, Section 482(2)(a), Order 2 Rule 2 -Rajasthan Premises (Control of Rent and Eviction) Act, 1950, Section 13(1), Section 19A -Rent C
High Courts19 Apr 2017Dismissed
Kanhaiya Lal S/o Shri Kirpa Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0092
High Courts19 Apr 2017Dismissed
State of Rajasthan Vs Suleman S/o Mohammad Arif
Rajasthan High Court · (2017) 04 RAJ CK 0091
Constitution of India, Article 227 - Power of superintendence over all courts by the High Court
High Courts19 Apr 2017
Sushila Sankhla W/o Shri Govind Singh Chouhan Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0090
Rajasthan Civil Services (Pension Rules), 1996, Rule 50(1)
High Courts19 Apr 2017Disposed
Anil Kumar Manjhu S/o Sh. Jagdish Chander Manjhu Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0070
High Courts18 Apr 2017
Amarjeet Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0189
Rajasthan Irrigation and Drainage Rules, 1955, Rule 31 -Rajasthan Irrigation and Drainage Act, 1954, Section 33
High Courts18 Apr 2017
Rajasthan Public Service Commission Vs Kaushal Kumar Gupta & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0171
High Courts18 Apr 2017
Pushkar Singh Bhati Vs State of Rajasthan & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0149
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958, Rule 17 -Rajasthan Civil Services (Pension) Rules, 1996, Rule 53(1)