High Courts03 Jul 2017Disposed
Puneet Sewa Steels & Alloys Pv Vs State
Rajasthan High Court · (2017) 07 RAJ CK 0074
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 20 of 68
High Courts30 Jun 2017Disposed
Saroj Meel D/o Shri Ramsukh Meel Vs The State of Rajasthan
Rajasthan High Court · (2017) 06 RAJ CK 0059
High Courts29 Jun 2017
Kamal Kishore Joshi Vs The State of Rajasthan & Anr.
Rajasthan High Court · (2017) 06 RAJ CK 0068
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtNegotiable Instruments Act, 1881, Section 138, Section 142
High Courts29 Jun 2017
New India Assurance Company Limited Vs Bhanwarlal S/o Hanumanram Age 22 yrs, & Ors.
Rajasthan High Court · (2017) 06 RAJ CK 0064
Motor Vehicle Act, 1988, Section 147
High Courts29 Jun 2017Allowed
Patasi widow of Shri Shankar Lal Ji Vs Uda Ram son of Shri Shiv Ram Ji
Rajasthan High Court · (2017) 06 RAJ CK 0060
Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals
High Courts29 Jun 2017
Shera Ram S/o Pusaram Jat Vs The State of Rajasthan
Rajasthan High Court · (2017) 06 RAJ CK 0057
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High Court
High Courts27 Jun 2017Disposed
Mst. Gayatri Devi widow of late Shri Ghanshyam Chechani Vs Kulvendar Singh s/o Balveer Singh
Rajasthan High Court · (2017) 06 RAJ CK 0061
Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals
High Courts22 Jun 2017Disposed
Sheoqut Ali @ Shoki S/o Gaffaru Khan Vs State of Rajasthan
Rajasthan High Court · (2017) 06 RAJ CK 0058
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtArms Act, 1959, Section 3, Section 25 - Licence for a acquisition
High Courts21 Jun 2017Disposed
Hari Krishan Son of Shri Mani Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 06 RAJ CK 0055
Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statements
High Courts21 Jun 2017
Kailash Chand Tiwari S/o Banwari Lal Tiwari Vs State of Rajasthan Through
Rajasthan High Court · (2017) 06 RAJ CK 0054
High Courts20 Jun 2017
Ajeet Singh Son of Vinod Kumar Vs State of Rajasthan Through P.P.
Rajasthan High Court · (2017) 06 RAJ CK 0052
High Courts20 Jun 2017
Radheyshyam Farsawat Son of Shri Bihari Lal Vs State of Rajasthan Through P.P.
Rajasthan High Court · (2017) 06 RAJ CK 0049
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 34, Section 3
High Courts19 Jun 2017
Amarjeet @ Kala Son of Tarsem Vs The State of Rajasthan Through P.P.
Rajasthan High Court · (2017) 06 RAJ CK 0053
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 380, S
High Courts19 Jun 2017
Hemant Sharma S/o Hariom B/c Brahmin Vs State of Rajasthan Through PP
Rajasthan High Court · (2017) 06 RAJ CK 0051
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts19 Jun 2017
Ramkumar Son of Amarsingh Vs State of Rajasthan Through P.P.
Rajasthan High Court · (2017) 06 RAJ CK 0048
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 353, S
High Courts19 Jun 2017
Sanjay Kumar Son of Shri Mahendra Singh Vs State of Rajasthan Through P.P.
Rajasthan High Court · (2017) 06 RAJ CK 0047
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Se
High Courts12 Jun 2017
Avtar Singh S/o Balveer Singh B/c Gurjar Vs State of Rajasthan Through P.P.
Rajasthan High Court · (2017) 06 RAJ CK 0046
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 395, S
High Courts12 Jun 2017
Bhagat @ Bagatu S/o Ramesh B/c Chamar Vs State of Rajasthan Through PP
Rajasthan High Court · (2017) 06 RAJ CK 0045
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 395 - Punishment for da
High Courts12 Jun 2017
Brajesh Kumar S/o Shri Kanhaiyalal B/c Nayak Vs State of Rajasthan Through PP
Rajasthan High Court · (2017) 06 RAJ CK 0044
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailElectricity Act, 2003, Section 138, Sec
High Courts12 Jun 2017
Dhanna @ Dhanraj S/o Bal Chand Vs State of Rajasthan Through P.P.
Rajasthan High Court · (2017) 06 RAJ CK 0043
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec